High Courts06 Mar 1962Dismissed
Kali Charan Rout and Others Vs Gadadhar Biswal and Others
Orissa High Court · (1962) 28 CLT 298
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,607 of 1,681
High Courts02 Mar 1962
Surajmal Kashiprasad (by Kashiprasad Jhunjhunwala) Vs State of Orissa
Orissa High Court · (1962) 28 CLT 195 : (1962) 2 LLJ 575
Factories Act, 1948 — Section 106, 6, 7, 92
High Courts01 Mar 1962
Balasore Municipality Vs Fanidranath Ghosh and Others
Orissa High Court · (1962) 28 CLT 266
Orissa Municipal Act, 1950 — Section 297, 298, 301(2), 303, 337Orissa Municipal Rules, 1953 — Rule 585
High Courts21 Feb 1962Allowed
State of Orissa Vs Rupnarayan Singh
Orissa High Court · AIR 1962 Ori 189
High Courts21 Feb 1962Allowed
State of Orissa Vs Sib Charan Singh
Orissa High Court · AIR 1962 Ori 157 : (1962) 28 CLT 324
Criminal Procedure Code, 1898 (CrPC) — Section 251A(11), 251A(7), 342, 540
High Courts20 Feb 1962
Sribatsa Karmi Vs District Magistrate and Another
Orissa High Court · (1962) 28 CLT 472
Constitution of India, 1950 — Article 226, 227, 235Orissa Grama Panchayat Act, 1964 — Section 144, 17, 17(1), 17(2), 17(3)Orissa Grama Panchayat Rules, 1968 — Rule 35, 36
High Courts19 Feb 1962Allowed
Prahlad Charan Panda Vs Saleswar Mahadev and Others
Orissa High Court · AIR 1962 Ori 162
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 34 Rule 4, Order 34 Rule 5, Order 34 Rule 7Transfer of Property Act, 1882 — Section 60
High Courts15 Feb 1962Dismissed
Nityananda Panda Vs Raghunath Padhi and Others
Orissa High Court · (1962) 28 CLT 446
Constitution of India, 1950 — Article 226, 227Orissa Grama Panchayat Act, 1948 — Section 10(9)Orissa Grama Panchayat Rules, 1949 — Rule 35
High Courts14 Feb 1962Dismissed
Ganapathi Nahako Vs Sri Krishna Chandra Swamy and Others
Orissa High Court · (1962) 28 CLT 482
Constitution of India, 1950 — Article 227Orissa Tenants Relief Act, 1955 — Section 9(1)
High Courts14 Feb 1962Allowed
Mayurbhanj State Bank Vs Surama Rani Basu and Another
Orissa High Court · (1962) 28 CLT 455
Government of India Act, 1935 — Section 290AOrissa Merged States (Laws) Act, 1950 — Section 8Orissa Money Lenders Act, 1939 — Section 10, 11, 12, 13, 14
High Courts14 Feb 1962Allowed
Tara Sahuani and Others Vs Raghunath Sahu and Another
Orissa High Court · AIR 1963 Ori 50
Transfer of Property Act, 1882 — Section 122
High Courts12 Feb 1962Dismissed
Gobinda Rana Vs The State
Orissa High Court · (1962) 28 CLT 385
Penal Code, 1860 (IPC) — Section 376
High Courts11 Feb 1962Dismissed
Bhaskar Moharana Vs Arjun Moharana and Others
Orissa High Court · AIR 1962 Ori 167 : (1962) 28 CLT 316
Constitution of India, 1950 — Article 16, 16(2)
High Courts10 Feb 1962Dismissed
Gangadhar Charan Naga Goswami and Others Vs Sm. Saraswati Bewa and Another
Orissa High Court · AIR 1962 Ori 190 : (1962) 28 CLT 423
Hindu Succession Act, 1956 — Section 14, 4
High Courts02 Feb 1962
Radhashyam Patri and Others Vs Ranka Rangadhar Panda
Orissa High Court · AIR 1962 Ori 161
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts01 Feb 1962Dismissed
Dinabandhu Panda Vs Haribandhu Parida and Another
Orissa High Court · (1963) 29 CLT 480
Constitution of India, 1950 — Article 226Orissa Tenants Relief Act, 1955 — Section 19, 19(2), 3, 4(1), 4(7)
High Courts31 Jan 1962Allowed
Narayan Sahu Vs Babu Sahu and Others
Orissa High Court · (1963) 29 CLT 447
High Courts31 Jan 1962
Karmu Kisan Vs The State
Orissa High Court · (1962) 28 CLT 305
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302
High Courts24 Jan 1962Dismissed
Parfulla Kumar Das Vs House Rent Controller and Others
Orissa High Court · AIR 1962 Ori 173
Orissa House Rent Control Act, 1958 — Section 2(5), 6, 7Transfer of Property Act, 1882 — Section 106
High Courts24 Jan 1962Dismissed
Prafulla Kumar Das Vs House Rent Controller and Others
Orissa High Court · (1962) 28 CLT 173
Constitution of India, 1950 — Article 226Orissa House Rent Control Act, 1947 — Section 13, 5Orissa House Rent Control Act, 1958 — Section 13, 2(5), 6, 7, 7