High Courts22 Jun 1970Dismissed
Bansidhar Mati Vs State of Orissa
Orissa High Court · (1970) 06 OHC CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 35, 397Penal Code, 1860 (IPC) — Section 409, 465, 471, 477A
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,526 of 1,681
High Courts22 Jun 1970Allowed
Prafulla Kumar Dutta Vs State of Orissa and Others
Orissa High Court · (1971) 1 LLJ 65
Orissa Service Code, 1939 — Rule 71
High Courts22 Jun 1970Allowed
Sambhu Das and Others Vs State of Orissa
Orissa High Court · (1970) 36 CLT 1147 : (1971) CriLJ 959
Penal Code, 1860 (IPC) — Section 141, 143
High Courts22 Jun 1970Dismissed
Parikhita Mohapatra Vs Sita Dei and Others
Orissa High Court · (1970) 06 OHC CK 0002
High Courts22 Jun 1970Dismissed
Eliajar Bagh Vs Dayanidhi Gonda
Orissa High Court · AIR 1971 Ori 133 : (1971) CriLJ 961
Limitation Act, 1963 — Section 14
High Courts15 May 1970
Ajodhya Prasad Shaw and Another Vs State of Orissa and Others
Orissa High Court · (1970) 05 OHC CK 0004
Bihar and Orissa Excise Act, 1915 — Section 22, 22(1), 38, 7(2), 90(7)Boards Excise Rules, 1965 — Rule 103, 103(1)Constitution of India, 1950 — Article 226, 299(1)
High Courts15 May 1970Dismissed
State of Orissa Vs Baji Behari Guru
Orissa High Court · (1970) 36 CLT 1235
Central Provinces Tenancy Act, 1898 — Section 45, 46, 46(2), 46(3), 47Land Acquisition Act, 1894 — Section 23, 23(1), 3, 3(2), 4Orissa Development of Industries, Irrigation, Agriculture, Capital Construction and Resettlement of Displaced Persons (Land Acquisitions) Act, 1948 — Section 7(1), 7(3)
High Courts08 May 1970
Amilal Agrawalla Vs Commissioner of Income Tax
Orissa High Court · (1972) 84 ITR 723
Income Tax Act, 1961 — Section 264(1)
High Courts08 May 1970Allowed
Jitendra Barai Vs Chairman, Regional Transport Authority and Another
Orissa High Court · AIR 1971 Ori 120
General Clauses Act, 1897 — Section 27Motor Vehicles Act, 1939 — Section 33, 33(1)
High Courts07 May 1970
A. Gunna Rao Vs Tara Beharani
Orissa High Court · (1971) CriLJ 1044
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts06 May 1970Allowed
Srimati A. Kameswasamma Vs State of Orissa and Another
Orissa High Court · (1970) 36 CLT 1108
Constitution of India, 1950 — Article 31A(2)Orissa Estates Abolition Act, 1951 — Section 2, 3A(1), 8A
High Courts30 Apr 1970
Commissioner of Wealth Tax Vs Vysyaraju Badreenarayanamoorthy Raju
Orissa High Court · (1971) 79 ITR 330
Wealth Tax Act, 1957 — Section 2, 7(2)
High Courts30 Apr 1970
Commissioner of Wealth Tax Vs Vysyaraju Badreenarayana Moorty Raju
Orissa High Court · (1971) 79 ITR 330
Wealth Tax Act, 1957 — Section 2, 7(2)
High Courts27 Apr 1970Allowed
Bhubanananda Panda Vs Jaipur Municipality and Another
Orissa High Court · AIR 1971 Ori 48
Orissa Service Code, 1939 — Rule 90(1)
High Courts23 Apr 1970Dismissed
Srimati Saraswati Dei Vs Sri Phanidra Nath Mahapatra and Another
Orissa High Court · (1970) 36 CLT 1103
Criminal Procedure Code, 1898 (CrPC) — Section 367, 417, 417(3), 424Penal Code, 1860 (IPC) — Section 323 , 352, 426, 447
High Courts22 Apr 1970
Balabhagas Hyulaschand Vs State of Orissa
Orissa High Court · (1970) 04 OHC CK 0004
Central Sales Tax Act, 1956 — Section 3, 4
High Courts21 Apr 1970Dismissed
Panchabati Ramachandra Vs Satyabhama Devi and Others
Orissa High Court · AIR 1971 Ori 135
Specific Relief Act, 1877 — Section 9
High Courts20 Apr 1970Dismissed
Subna Bai Patra Vs R.V. Venkatachalam Iyer and Another
Orissa High Court · (1970) 04 OHC CK 0010
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Apr 1970Allowed
Uma Bewa and Others Vs Padmanav Sahu and Another
Orissa High Court · (1970) 36 CLT 1247
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115
High Courts15 Apr 1970Allowed
Simadri Nanda Vs The State
Orissa High Court · (1970) 36 CLT 1176
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 369, 417, 420, 424, 430Penal Code, 1860 (IPC) — Section 380, 408