High Courts24 Mar 1970
Damodar Hansraj Vs Income Tax Officer, Ward A
Orissa High Court · (1971) 82 ITR 83
Income Tax Act, 1922 — Section 25AIncome Tax Act, 1961 — Section 148
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,528 of 1,681
High Courts18 Mar 1970Dismissed
Bhikari Charan Padhi Vs Judhistry Goud and Others
Orissa High Court · (1970) 36 CLT 1014
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 117, 117(2), 119
High Courts18 Mar 1970Dismissed
Bhimaraj Onkarmal Firm and Another Vs Satynarayan Satpathy and Others
Orissa High Court · (1970) 36 CLT 1152
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts12 Mar 1970Allowed
Purna Chandra Bhanj of Jurka Vs Ram Chandra Bhanj and Others
Orissa High Court · (1970) 36 CLT 794
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 44 Rule 1
High Courts12 Mar 1970
Jagabandhu Roul Vs State of Orissa
Orissa High Court · (1970) 26 STC 234
Orissa Sales Tax Act, 1947 — Section 6
High Courts12 Mar 1970
Gill Brothers Vs State of Orissa
Orissa High Court · (1971) 27 STC 237
Partnership Act, 1932 — Section 4, 5, 6
High Courts10 Mar 1970Dismissed
The Commissioner of Hindu Religious Endowments Vs Baman Mohapatra and after him Paramananda Mohapatra and Others, Raghunath Mohapatra and after him Dibakar Mohapatra and Others and Gopinath Mohanty
Orissa High Court · (1970) 36 CLT 929
Orissa Hindu Religious Endowments Act, 1939 — Section 49, 64, 64(1), 64(2)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts10 Mar 1970
Bherodhan Jethmal (Private) Ltd. Vs State of Orissa
Orissa High Court · (1970) 26 STC 536
Orissa Sales Tax Act, 1947 — Section 12(2)(b), 24(1)
High Courts10 Mar 1970
Vijaya Lakshmi Stores Vs State of Orissa
Orissa High Court · (1970) 26 STC 509
Central Sales Tax Act, 1956 — Section 8
High Courts10 Mar 1970Dismissed
Madhu Sudan Senapati Vs State of Orissa
Orissa High Court · (1970) 36 CLT 1125
Bihar and Orissa Excise Act, 1915 — Section 47Constitution of India, 1950 — Article 47Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts05 Mar 1970
Simhadri Narasingh Prusty and Others Vs Commissioner of Income Tax
Orissa High Court · (1971) 79 ITR 219
Income Tax Act, 1922 — Section 26AIncome Tax Act, 1961 — Section 256(1)
High Courts04 Mar 1970Allowed
Shri Kanhu Charan Das Vs The State of Orissa and Others
Orissa High Court · (1970) 36 CLT 946 : (1971) 27 STC 571
High Courts03 Mar 1970
Belpahar Refractories Ltd. Vs State of Orissa and Another
Orissa High Court · (1970) 26 STC 567
Central Sales Tax Act, 1956 — Section 13, 24, 8
High Courts03 Mar 1970Allowed
Bhagawan Store Vs Commissioner of Sales Tax and Another
Orissa High Court · (1971) 27 STC 287
Orissa Sales Tax Act, 1947 — Section 5(2)(A)(d)(i)Orissa Sales Tax Rules, 1947 — Rule 27(3)
High Courts03 Mar 1970
Belpahar Refractories Ltd. Vs State of Orissa
Orissa High Court · (1971) 28 STC 720
Orissa Sales Tax Act, 1947 — Section 24(1)
High Courts02 Mar 1970
Motilal Sanwarmal Vs State of Orissa
Orissa High Court · (1971) 28 STC 718
Orissa Sales Tax Act, 1947 — Section 12(5), 19(3), 24(2)
High Courts02 Mar 1970Dismissed
Maheswar Nanda Vs Sri Raghunath Jew Thakur
Orissa High Court · (1970) 36 CLT 1008
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146Orissa Hindu Religious Endowments Act, 1939 — Section 68
High Courts01 Mar 1970
Gopabandhu Type Foundry Vs State of Orissa
Orissa High Court · (1970) 36 CLT 1156
Orissa Sales Tax Act, 1947 — Section 15, 9B, 9B(2)
High Courts27 Feb 1970
The State Vs Rajkishore Panda
Orissa High Court · (1971) CriLJ 186
Criminal Procedure Code, 1898 (CrPC) — Section 494
High Courts27 Feb 1970
Ramchandra Ramniwas Vs State of Orissa
Orissa High Court · (1970) 26 STC 412
Orissa Sales Tax Act, 1947 — Section 24(1)