High Courts27 Feb 1970
Lalchetty Mahalakshmi and Another Vs Devala Nagamani and Others
Orissa High Court · (1970) 36 CLT 801
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 44 Rule 1(2)
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,529 of 1,681
High Courts26 Feb 1970Allowed
Ghasilal Agarwalla Vs State of Orissa and Another
Orissa High Court · (1971) 27 STC 569
High Courts18 Feb 1970Dismissed
Gadadhar Mohapatra and Another Vs Puna Bewa and Others
Orissa High Court · AIR 1971 Ori 154
Civil Procedure Code, 1908 (CPC) — Section 9Orissa Hindu Religious Endowments Act, 1951 — Section 41(1), 73
High Courts18 Feb 1970Allowed
Sakuntala Dasi Vs Kusum Kumari Sarkar
Orissa High Court · (1970) 36 CLT 854
Succession Act, 1925 — Section 266, 268
High Courts18 Feb 1970Allowed
Hemanta Kumar Das and Others Vs Lilabati Bewa and Others
Orissa High Court · AIR 1971 Ori 34 : (1970) 36 CLT 1137
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Land Acquisition Act, 1894 — Section 18
High Courts17 Feb 1970
Govind Choudhury and Sons Vs Commissioner of Income Tax
Orissa High Court · (1971) 79 ITR 493
Income Tax Act, 1922 — Section 10(1), 10(2)Income Tax Act, 1961 — Section 256(1)
High Courts17 Feb 1970Allowed
Hindustan Steel Limited Vs The Additional Commissioner of Sales Tax and Another
Orissa High Court · (1971) 27 STC 233
Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 226, 227
High Courts16 Feb 1970
Popatlal Devram Vs Commissioner of Income Tax
Orissa High Court · (1970) 77 ITR 1013
High Courts16 Feb 1970Dismissed
Dayanidhi Singh Vs Rukmani Dei
Orissa High Court · (1970) 36 CLT 1083
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1)Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(1), 18(3)
High Courts13 Feb 1970Allowed
Gajaraj Sahu Vs State of Orissa and Another
Orissa High Court · (1970) 36 CLT 782
Central Provinces Tenancy Act, 1898 — Section 46(1), 47Constitution of India, 1950 — Article 31Orissa Development of Industries, Irrigation, Agriculture, Capital Construction and Resettlement of Displaced Persons (Land Acquisitions) Act, 1948 — Section 7(1)
High Courts13 Feb 1970
Pitambar Mohapatra Vs Nilambar Sahu and Others
Orissa High Court · (1970) 36 CLT 866 : (1970) 2 LLJ 473
Constitution of India, 1950 — Article 12, 226, 227, 32Industrial Disputes Act, 1947 — Section 25F
High Courts13 Feb 1970
Netrananda Barik Vs State of Orissa and Another
Orissa High Court · AIR 1970 Ori 227 : (1970) 36 CLT 812
High Courts13 Feb 1970Dismissed
Nityananda Panigrahi Vs Basudeb Patra and Others
Orissa High Court · (1970) 02 OHC CK 0023
Civil Procedure Code, 1908 (CPC) — Section 9Government of India Act, 1915 — Section 81ALimitation Act, 1908 — Article 134B
High Courts13 Feb 1970
State of Orissa Vs Orissa Polish Works
Orissa High Court · (1970) 26 STC 480
Central Sales Tax Act, 1956 — Section 8
High Courts13 Feb 1970Dismissed
Jagannath Sahu Vs Regional Transport Authority and Another
Orissa High Court · (1970) 36 CLT 1076
Motor Vehicles Act, 1939 — Section 44(3), 45, 47, 48Orissa Motor Vehicles Rules, 1993 — Rule 52A
High Courts12 Feb 1970Allowed
L.K. Joshi and Co. Vs The Commissioner of Sales Tax
Orissa High Court · (1971) 27 STC 481
Central Sales Tax (Orissa) Rules, 1957 — Rule 16(2)Constitution of India, 1950 — Article 226, 227
High Courts12 Feb 1970
State of Orissa Vs Ramanath Panda
Orissa High Court · (1970) 36 CLT 1017 : (1971) 27 STC 98
High Courts11 Feb 1970
State Vs Durga Prasad Agarwalla
Orissa High Court · (1970) 36 CLT 948
Penal Code, 1860 (IPC) — Section 405, 406
High Courts11 Feb 1970Dismissed
Daitari Prasad Naik and Others Vs Umakanta Nayak and Others
Orissa High Court · (1970) 36 CLT 1038
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts11 Feb 1970Allowed
J. Padmalochan Choudhury Vs Nirakar Patel
Orissa High Court · (1970) 36 CLT 940
Criminal Procedure Code, 1898 (CrPC) — Section 198, 345Penal Code, 1860 (IPC) — Section 493, 494, 495, 496, 499