High Courts16 Sept 1970Allowed
Antarjyami Nayak Vs Kulamani Behera and Others
Orissa High Court · AIR 1971 Ori 192
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 9(1A), Order 9 Rule 2, Order 9 Rule 4, 151
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,524 of 1,681
High Courts08 Sept 1970Allowed
Siba Prasad Maharana Vs Bishnu Maharana and Another
Orissa High Court · (1971) 37 CLT 77
Criminal Procedure Code, 1898 (CrPC) — Section 252, 253, 254, 255, 256Penal Code, 1860 (IPC) — Section 323, 379
High Courts08 Sept 1970
Smt. Geeta Mishra Vs Utkal University and Others
Orissa High Court · (1970) 09 OHC CK 0009
Evidence Act, 1872 — Section 115Utkal University Act, 1966 — Section 10(4)Utkal University Hard Case Rules — Rule 1, 2
High Courts08 Sept 1970
GOURISHANKAR Vs CERTIFICATE OFFICER, BHADRAK, AND OTHERS.
Orissa High Court · (1970) 36 CLT 1268 : (1971) 82 ITR 955
Income Tax Act, 1961 — Section 222, 226
High Courts07 Sept 1970Dismissed
Rajkishore Jena Vs Raja alias Kalasi Sahu and Others
Orissa High Court · AIR 1971 Ori 193
Criminal Procedure Code, 1898 (CrPC) — Section 439Probation of Offenders Act, 1958 — Section 11(2), 3, 4
High Courts03 Sept 1970
Lokanath Behera Vs The State of Orissa and Others
Orissa High Court · (1970) 36 CLT 1294
Orissa Grama Panchayat Act, 1964 — Section 39(1), 39(2)
High Courts03 Sept 1970Allowed
Aviram Pani and Others Vs State of Orissa
Orissa High Court · (1970) 36 CLT 1228
Criminal Procedure Code, 1898 (CrPC) — Section 117(3)
High Courts02 Sept 1970Dismissed
Sudarsan Panda Vs Registering Authority and Another
Orissa High Court · (1970) 09 OHC CK 0011
Motor Vehicles Act, 1939 — Section 33(1)Orissa Motor Vehicles Act, 1940 — Section 2(20), 42, 56Orissa Motor Vehicles Rules, 1993 — Rule 58
High Courts02 Sept 1970
Hajari Jena and Others Vs Hajari Maharana and Others
Orissa High Court · (1970) 36 CLT 1317
Orissa Hindu Religious Endowments Act, 1951 — Section 3, 41
High Courts01 Sept 1970Allowed
Bhabagrahi Misra Vs Mangovinda Moharana
Orissa High Court · (1970) 09 OHC CK 0007
Limitation Act, 1963 — Article 64 , 65
High Courts01 Sept 1970
Dulal Chand Pramanick Vs Commissioner of Income Tax and Another
Orissa High Court · (1970) 36 CLT 1322 : (1972) 84 ITR 720 : (1971) 1 LLJ 48
Income Tax Act, 1961 — Section 264(1)
High Courts01 Sept 1970Allowed
Parbati Dei Vs Markanda Behera and Others
Orissa High Court · (1970) 36 CLT 1231
Partition Act, 1893 — Section 4
High Courts01 Sept 1970Partly Allowed
Jagabandhu Sahu and Others Vs Bipin Jena and Others
Orissa High Court · (1970) 09 OHC CK 0002
Easements Act, 1882 — Section 18
High Courts28 Aug 1970
Nazir Mahammad Vs Jamila Bibi and Others
Orissa High Court · (1972) 85 ITR 342
Income Tax Act, 1961 — Section 137, 138
High Courts27 Aug 1970Allowed
Sridhar Jena Vs The State
Orissa High Court · AIR 2010 Ori 84 : (1970) 36 CLT 1251
Evidence Act, 1872 — Section 45, 47Penal Code, 1860 (IPC) — Section 420, 467
High Courts27 Aug 1970Dismissed
Ch. Krushna Chandra Vs Sm. Hemamani Biswal and Others
Orissa High Court · (1970) 08 OHC CK 0012
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 9Orissa Estates Abolition Act, 1951 — Section 39, 6 , 8A
High Courts26 Aug 1970Allowed
Mst. Kamala Nandiani Vs Raghunath Sandha and Others
Orissa High Court · (1971) 37 CLT 146
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 5 Rule 15, Order 9 Rule 13, Order 9 Rule 9Limitation Act, 1908 — Section 5
High Courts26 Aug 1970Allowed
Divisional Manager, Life Insurance Corporation of India Vs Smt. Sanaka Sundari Sen and Others
Orissa High Court · AIR 1971 Ori 196 : (1970) 36 CLT 1170
Constitution of India, 1950 — Article 226Orissa House Rent Control Act, 1958 — Section 11, 5(1)Orissa House Rent Control Act, 1968 — Section 22
High Courts26 Aug 1970
Haji Shaik Hyder Ali and Another Vs State of Orissa
Orissa High Court · (1970) 36 CLT 1161 : (1971) CriLJ 481
Criminal Procedure Code, 1898 (CrPC) — Section 10, 10(2), 10(3), 12, 13
High Courts26 Aug 1970
In Re: District Judge
Orissa High Court · (1970) 36 CLT 1026
Civil Procedure Code, 1908 (CPC) — Section 150, 16