High Courts25 Aug 1970Dismissed
Nalam Jaggarao and Others Vs Berhampur Municipality
Orissa High Court · (1970) 36 CLT 1190
Orissa Municipal Act, 1950 — Section 132(2)
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,525 of 1,681
High Courts24 Aug 1970
Land Acquisition Officer Vs Mst. Rahin Rai
Orissa High Court · (1970) 36 CLT 1063
Civil Procedure Code, 1908 (CPC) — Section 24(1), 9Land Acquisition Act, 1894 — Section 19, 3
High Courts24 Aug 1970Dismissed
Priyanath Mohanty Vs Indumati Bewa
Orissa High Court · (1970) 08 OHC CK 0004
High Courts20 Aug 1970Allowed
State of Orissa and Another Vs Bamadeb Panigrahi and Another
Orissa High Court · (1970) 08 OHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 80
High Courts17 Aug 1970Dismissed
Union of India (UOI) Vs Mahhammad Jafar Haji Ibrahim and Another
Orissa High Court · (1970) 08 OHC CK 0003
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts11 Aug 1970Dismissed
Bhim Singh and Another Vs Ratnakar Singh and Others
Orissa High Court · (1970) 08 OHC CK 0011
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts11 Aug 1970Dismissed
Krushna Chandra Patnaik Vs Ramjilal Agarwalla
Orissa High Court · (1970) 08 OHC CK 0008
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(1), 151
High Courts11 Aug 1970Allowed
Suba Bewa Vs Gauranga Chandra Swain and Another
Orissa High Court · (1970) 08 OHC CK 0006
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts07 Aug 1970
Suruja Dei and Another Vs Chandramani Sahu
Orissa High Court · (1971) 37 CLT 163
Criminal Procedure Code, 1898 (CrPC) — Section 205, 438Penal Code, 1860 (IPC) — Section 143, 323, 379, 448
High Courts31 Jul 1970Dismissed
Harekrishna Patra Vs Banamali Roul and Others
Orissa High Court · (1970) 07 OHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Transfer of Property Act, 1882 — Section 53
High Courts30 Jul 1970Dismissed
Jaladhar Samal and Another Vs Malati Dei and Another
Orissa High Court · (1970) 07 OHC CK 0006
Evidence Act, 1872 — Section 35
High Courts30 Jul 1970Dismissed
Sk. Aminool Islam and Another Vs Dayanidhi Khadiratna
Orissa High Court · (1970) 36 CLT 1205
Criminal Procedure Code, 1898 (CrPC) — Section 257, 257(1)
High Courts23 Jul 1970Allowed
Paramananda Sahu Vs Babu Sahu and Others
Orissa High Court · (1970) 36 CLT 1211
Evidence Act, 1872 — Section 65, 74, 74(2)
High Courts20 Jul 1970
K.C. Nanda Vs Certificate Officer
Orissa High Court · (1970) 36 CLT 1282 : (1971) CriLJ 742
Limitation Act, 1963 — Section 14Penal Code, 1860 (IPC) — Section 228
High Courts14 Jul 1970
Kanhu Charan Prusty Vs Sarat Kumar Mohapatra and Another
Orissa High Court · (1971) CriLJ 740
Penal Code, 1860 (IPC) — Section 218, 323, 403, 504
High Courts14 Jul 1970Dismissed
Radhamohan Deb Vs Chandrasekhar Mohapatra and Another
Orissa High Court · (1970) 36 CLT 1129
Constitution of India, 1950 — Article 19, 31Orissa Tenancy Act, 1913 — Section 79Orissa Tenants Relief Act, 1955 — Section 10, 2, 3, 3(1), 3(2)
High Courts08 Jul 1970
The Berhampur Silk Weavers Co-Operative Society Ltd. Vs The State of Orissa
Orissa High Court · (1972) 29 STC 359
Orissa Sales Tax Act, 1947 — Section 2(c), 24(1)
High Courts02 Jul 1970Dismissed
J.M. Akbar Ahad and Others Vs State of Orissa
Orissa High Court · (1970) 07 OHC CK 0008
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 226, 227
High Courts23 Jun 1970Dismissed
Bhimo Moharana Vs Mohan Moharana and Others
Orissa High Court · (1970) 36 CLT 1120
Civil Procedure Code, 1908 (CPC) — Section 103Constitution of India, 1950 — Article 16(2)Limitation Act, 1963 — Article 65
High Courts22 Jun 1970Dismissed
Jagabandhu Sahu and Others Vs Giridhari Swain and Others
Orissa High Court · (1970) 36 CLT 1194
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 167