High Courts01 Aug 1973
Srimati Shyamali Roul Vs Meghnad Roul
Orissa High Court · (1973) 39 CLT 1001
Criminal Procedure Code, 1898 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 434, 497
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,487 of 1,681
High Courts31 Jul 1973Allowed
Kusun Samal and Others Vs Banamali Roul and Others
Orissa High Court · AIR 1974 Ori 105 : (1973) 39 CLT 1031
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, 144
High Courts31 Jul 1973
Gouranga Charan Bhol Vs State of Orissa and Others
Orissa High Court · (1973) 39 CLT 955 : (1974) CriLJ 955
Penal Code, 1860 (IPC) — Section 323, 325, 341Probation of Offenders Act, 1958 — Section 11, 3, 4, 6
High Courts31 Jul 1973Allowed
Gobinda Sahoo Vs Ram Chandra Nanda and Another
Orissa High Court · AIR 1974 Ori 36 : (1973) 39 CLT 1233
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 53A
High Courts30 Jul 1973
Brahma Naik Vs Ram Kumar Agarwalla and Others
Orissa High Court · (1973) 39 CLT 934 : (1974) CriLJ 567
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439Evidence Act, 1872 — Section 145
High Courts30 Jul 1973Allowed
Baina Naik and Another Vs Dhruba Charan Naik and Another
Orissa High Court · AIR 1974 Ori 106 : (1973) 39 CLT 939
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts30 Jul 1973
Brajabandhu Das and Others Vs Guni Bewa
Orissa High Court · (1973) 39 CLT 1034
Penal Code, 1860 (IPC) — Section 352, 427, 504
High Courts30 Jul 1973
Subarna Digal Vs State of Orissa
Orissa High Court · (1973) 39 CLT 889
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 379, 429
High Courts25 Jul 1973
Ramchandra Agarwal and Others Vs State of Orissa
Orissa High Court · (1973) 39 CLT 915
Criminal Procedure Code, 1898 (CrPC) — Section 367(2), 439, 439(2), 439(6), 561AForward Contracts (Regulation) Act, 1952 — Section 20Probation of Offenders Act, 1958 — Section 11, 18, 19, 3, 4
High Courts25 Jul 1973
Purushottam Moharana Vs Bansidhar Sahu and Another
Orissa High Court · (1973) 39 CLT 902
High Courts24 Jul 1973
Gouranga Charan Bhatta Vs Basanta Kumar Swain and Another
Orissa High Court · (1973) 39 CLT 892
Criminal Procedure Code, 1898 (CrPC) — Section 493Penal Code, 1860 (IPC) — Section 379
High Courts24 Jul 1973
Akhoy Kumar Mohapatra Vs Balaram Sahu and Others
Orissa High Court · (1973) 39 CLT 1062 : (1974) CriLJ 722
Criminal Procedure Code, 1898 (CrPC) — Section 197, 202Penal Code, 1860 (IPC) — Section 148, 149, 19, 224, 302
High Courts24 Jul 1973
Nimai Charan Padhi Vs Balaram Sahu and Others
Orissa High Court · (1973) 39 CLT 907
Criminal Procedure Code, 1898 (CrPC) — Section 197, 200, 202Penal Code, 1860 (IPC) — Section 148, 149, 166, 192, 194
High Courts23 Jul 1973
Ganesh Sethi Vs State of Orissa
Orissa High Court · (1973) 39 CLT 941
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 34, 411
High Courts20 Jul 1973
Banwarilal Sitaram Vs State of Orissa
Orissa High Court · (1973) 39 CLT 968
Orissa Sales Tax Act, 1947 — Section 12(4), 24(1)
High Courts20 Jul 1973Dismissed
Harekrushna Patra Vs Rekhamani Das
Orissa High Court · AIR 1974 Ori 185 : (1973) 39 CLT 944
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Jul 1973Dismissed
P. Venugopal and Brothers Vs Commissioner of Sales Tax
Orissa High Court · (1973) 39 CLT 1093 : (1974) 33 STC 372
High Courts18 Jul 1973
Md. Abul Kalam Vs Government of India and Others
Orissa High Court · (1974) 2 LLJ 6
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 12
High Courts16 Jul 1973
V. Krishna Rao Dora and Others Vs Kotini Sitaram Dora and Others
Orissa High Court · (1973) 39 CLT 975
Criminal Procedure Code, 1898 (CrPC) — Section 145Orissa Communal Forest and Private Lands (Prohibition of Alienation) Act, 1948 — Section 2, 3, 3(1), 3A, 4(1)Orissa Estates Abolition Act, 1951 — Section 39, 6, 6(1), 7, 7(1)
High Courts13 Jul 1973Allowed
Achhuta Mallick Vs Magu Mallick and Others
Orissa High Court · AIR 1974 Ori 183 : (1973) 39 CLT 874
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17