High Courts30 Aug 1973
Ganesh Mohapatra Vs Udaynath Mohapatra
Orissa High Court · (1973) 39 CLT 525
Succession Act, 1925 — Section 57
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,485 of 1,681
High Courts28 Aug 1973Allowed
Lakhiram Agarwalla and Others Vs Brajlal Agarwalla and Others
Orissa High Court · AIR 1974 Ori 49 : (1973) 39 CLT 1107
Contract Act, 1872 — Section 65
High Courts28 Aug 1973Dismissed
Raghunath Sabut Vs Gangadhar Sahu and Another
Orissa High Court · (1973) 39 CLT 1103
Orissa Estates Abolition Act, 1951 — Section 5, 6, 7, 8, 8A
High Courts27 Aug 1973Dismissed
Arakhita Swain Vs State of Orissa
Orissa High Court · (1973) 39 CLT 1263
Penal Code, 1860 (IPC) — Section 294, 341, 504
High Courts24 Aug 1973Allowed
Pandaba Sahu Vs Banchha Palei and Another
Orissa High Court · (1973) 39 CLT 1191
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Orissa Land Reforms Act, 1960 — Section 10, 12, 12(1), 12(2), 4
High Courts24 Aug 1973Allowed
Union of India (UOI) Vs Sankar Store and Another
Orissa High Court · AIR 1974 Ori 85 : (1973) 39 CLT 1043
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 80, 9Sales of Goods Act, 1930 — Section 23
High Courts24 Aug 1973
Jampa Tabiti and Others Vs Devarsetty Venkateswar Rao and Others
Orissa High Court · (1973) 39 CLT 1150
Constitution of India, 1950 — Article 345, 347Orissa Municipal Act, 1950 — Section 16(1), 189, 19(2), 190
High Courts23 Aug 1973Allowed
Sadananda Guru and Others Vs State of Orissa
Orissa High Court · (1973) 39 CLT 1082
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 439, 476, 476(1)Penal Code, 1860 (IPC) — Section 163, 193, 467, 471, 71
High Courts23 Aug 1973Dismissed
Adhikari Rama Chandra Das Vs Bhramarbar Naik and Others
Orissa High Court · AIR 1974 Ori 6
Orissa Grama Panchayat Act, 1965 — Section 10(1)Orissa Grama Panchayat Rules, 1965 — Rule 10, 4, 8, 9
High Courts20 Aug 1973Dismissed
Nira Dei Vs Sadasiba Mahanta and Others
Orissa High Court · AIR 1974 Ori 165 : (1973) 39 CLT 1164
High Courts20 Aug 1973Dismissed
Sohanlal Nayak and Others Vs The State of Orissa
Orissa High Court · (1973) 39 CLT 1037
Penal Code, 1860 (IPC) — Section 323, 342, 500, 509Probation of Offenders Act, 1958 — Section 4
High Courts19 Aug 1973
FATECHAND AGARWAL Vs COMMISSIONER OF WEALTH-TAX.
Orissa High Court · (1973) 39 CLT 1080 : (1974) 97 ITR 701
Limitation Act, 1963 — Section 5Wealth Tax Act, 1957 — Section 27(3)
High Courts16 Aug 1973
State Vs Chirangi Lal and Others
Orissa High Court · (1973) 39 CLT 1019
Criminal Procedure Code, 1898 (CrPC) — Section 439Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)Probation of Offenders Act, 1958 — Section 4, 4(1)
High Courts16 Aug 1973
Bhagaban Misra Vs Sk. Suleman and Others
Orissa High Court · (1973) 39 CLT 998
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 13(1), 115
High Courts16 Aug 1973
Upendranath Das and Another Vs State of Orissa
Orissa High Court · (1973) 39 CLT 1073
Penal Code, 1860 (IPC) — Section 34, 420
High Courts14 Aug 1973
Sri Chiranjilal Patwari Vs The Commissioner, Hindu Religious Endowments and Others
Orissa High Court · (1974) 40 CLT 41
Limitation Act, 1908 — Article 34B, 96Orissa Hindu Religious Endowments Act, 1939 — Section 58(1), 59Orissa Hindu Religious Endowments Act, 1951 — Section 19 , 25
High Courts13 Aug 1973Partly Allowed
Endupuni Narasimham Vs Mahadevram Udimiram and Others
Orissa High Court · AIR 1974 Ori 98 : (1973) 39 CLT 1256
Sales of Goods Act, 1930 — Section 44, 54(2)
High Courts10 Aug 1973Allowed
The State Vs Krushna Chandra Samal and Others
Orissa High Court · (1973) 39 CLT 1205
Penal Code, 1860 (IPC) — Section 143, 342, 504Probation of Offenders Act, 1958 — Section 4(1), 4(2)
High Courts10 Aug 1973Allowed
The State Vs Parama Behera alias Gochhait
Orissa High Court · (1973) 39 CLT 1112
Penal Code, 1860 (IPC) — Section 380, 454Probation of Offenders Act, 1958 — Section 3, 4, 4(1), 4(2), 6(1)
High Courts10 Aug 1973
Subash Chandra Bebarta Vs State of Orissa and Another
Orissa High Court · (1973) 39 CLT 1221 : (1974) CriLJ 217
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 107, 109, 409