High Courts06 Nov 1973Dismissed

D. Surya Rao Vs Liaquat Ali Khan

Orissa High Court · (1974) 40 CLT 57

Criminal Procedure Code, 1898 (CrPC) — Section 177, 179, 202, 439, 561APenal Code, 1860 (IPC) — Section 415, 420
High Courts31 Oct 1973Allowed

Kebal Chand Jain Vs Dinanath Agarwal

Orissa High Court · (1973) 39 CLT 1325

Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 485, 94, 94(1)Penal Code, 1860 (IPC) — Section 175, 420
High Courts22 Oct 1973Allowed

Makra Singh Vs The State

Orissa High Court · (1973) 39 CLT 1289

Criminal Procedure Code, 1898 (CrPC) — Section 288, 342, 470, 471, 474Penal Code, 1860 (IPC) — Section 302, 84