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Orissa High Court judgments

33,611 judgments · page 1,482 of 1,681

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High Courts27 Nov 1973Allowed

Fakir Panda and Another Vs Puni Dei and Another

Orissa High Court · (1974) 40 CLT 1183

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High Courts27 Nov 1973Dismissed

Baidyanath Misra Vs Lokanath Rath alias Misra

Orissa High Court · (1974) 40 CLT 643

Limitation Act, 1963 — Article 113Orissa Estates Abolition Act, 1951 — Section 8A
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High Courts26 Nov 1973

The Management of Gammon (India) Ltd. Vs State of Orissa and Others

Orissa High Court · (1974) 2 LLJ 34

Industrial Disputes Act, 1947 — Section 10, 12
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High Courts20 Nov 1973Allowed

Udayanath Pradhan and Others Vs State and Another

Orissa High Court · (1974) 40 CLT 148

Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 117(3)Penal Code, 1860 (IPC) — Section 379, 448
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High Courts20 Nov 1973

Madhabananda Majhi and Another Vs Mahendra Nath Puthal

Orissa High Court · (1973) 39 CLT 1134

Penal Code, 1860 (IPC) — Section 379Registration Act, 1908 — Section 49
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High Courts20 Nov 1973Allowed

Parama Nanda Mahanto and Others Vs Siba Ch. Mahanto and Others

Orissa High Court · (1973) 39 CLT 1338

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts20 Nov 1973Dismissed

Chakradhar Rout and Another Vs State of Orissa

Orissa High Court · (1975) 41 CLT 52

Evidence Act, 1872 — Section 145, 157, 35Penal Code, 1860 (IPC) — Section 379
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High Courts19 Nov 1973Dismissed

Bhikka Gouda and Others Vs Prahlad Swaro and Others

Orissa High Court · (1974) 40 CLT 687

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Orissa Hindu Religious Endowments Act, 1951 — Section 73(1)
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High Courts16 Nov 1973Dismissed

Maheswar Mahant Vs State of Orissa

Orissa High Court · (1974) 40 CLT 199

Penal Code, 1860 (IPC) — Section 279, 304A
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High Courts16 Nov 1973Dismissed

Bhagaban Mohanty Vs Sudarsan Naik

Orissa High Court · (1974) 40 CLT 873

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 21, 23, 24, 405, 406
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High Courts15 Nov 1973Allowed

Orissa State Commercial Transport Corporation Ltd. Vs Sri Satyanarayan Singh and Another

Orissa High Court · (1974) 40 CLT 336

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 115, 80Constitution of India, 1950 — Article 309 , 311
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High Courts14 Nov 1973

Hirji Nagji and Co. Vs State of Orissa and Another

Orissa High Court · (1975) 35 STC 461

Central Sales Tax Act, 1956 — Section 10, 9
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High Courts14 Nov 1973Dismissed

Trilochan Jena Vs State of Orissa

Orissa High Court · (1973) 39 CLT 1343

Orissa Motor Vehicles Rules, 1993 — Rule 95Penal Code, 1860 (IPC) — Section 304A, 337, 34A
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High Courts13 Nov 1973Allowed

Jagannath Misra Vs State of Orissa and Others

Orissa High Court · (1974) 40 CLT 53

Orissa Grama Panchayat Act, 1964 — Section 24Orissa Municipal Act, 1950 — Section 41, 54
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High Courts13 Nov 1973Dismissed

Biseswarlal Khandelwalla Vs Baripada, Municipality

Orissa High Court · (1973) 39 CLT 1314

Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 6, 7Prevention of Food Adulteration Rules, 1955 — Rule 5
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High Courts13 Nov 1973

Biswanath Ghosh Vs Income Tax Officer, Ward B and Another

Orissa High Court · (1973) 39 CLT 1328 : (1974) 95 ITR 372

Income Tax Act, 1961 — Section 139(1), 139(4)
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High Courts13 Nov 1973Dismissed

Padan Chowdhury and Another Vs Adikanda Kuanar

Orissa High Court · (1973) 39 CLT 1349

Stamp Act, 1899 — Article 35
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High Courts07 Nov 1973Allowed

Srikrishna Mohapatra and Another Vs State of Orissa and Others

Orissa High Court · (1974) 40 CLT 66

Orissa Estates Abolition Act, 1951 — Section 5, 5(1), 9(1)Orissa Estates Abolition Rules, 1952 — Rule 4
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High Courts07 Nov 1973Dismissed

Baishab Sa and Others Vs Laxmana Kumar Das

Orissa High Court · (1974) 40 CLT 769

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 379
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High Courts07 Nov 1973Allowed

Gopal Kunja Dev and Others Vs State of Orissa and Others

Orissa High Court · (1974) 40 CLT 194

Orissa Estates Abolition Act, 1951 — Section 7, 8A
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