High Courts17 Jan 1974
Anasi Sabara and Others Vs The State
Orissa High Court · (1974) 40 CLT 262 : (1975) CriLJ 567
Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,480 of 1,681
High Courts16 Jan 1974Allowed
Purna Chandra Naik Vs State of Orissa
Orissa High Court · (1974) 40 CLT 233
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 100, 302, 99
High Courts16 Jan 1974
State of Orissa Vs Kalinga Automobiles Ltd.
Orissa High Court · (1974) 33 STC 565
Orissa Sales Tax Act, 1947 — Section 11(3)
High Courts15 Jan 1974
State of Orissa Vs Gestetner Duplicators (P.) Ltd.
Orissa High Court · (1974) 40 CLT 437 : (1974) 33 STC 333
Orissa Sales Tax Act, 1947 — Section 24(1), 5(1)
High Courts15 Jan 1974Dismissed
K. Jagadish Hitter Vs Revenue Divisional Commissioner, Southern Division, and Others
Orissa High Court · (1975) 35 STC 152
Constitution of India, 1950 — Article 14, 226
High Courts15 Jan 1974Dismissed
Ch. Seetaramaswamy Vs Narasingha Panda and Others
Orissa High Court · AIR 1975 Ori 73
Transfer of Property Act, 1882 — Section 119
High Courts15 Jan 1974Dismissed
Satyabadi Tripathy Vs Sankirtan alias Gulhi alias Hayagriba Tripathy and Others
Orissa High Court · (1974) 40 CLT 568
High Courts14 Jan 1974
Commissioner of Income Tax Vs Prafulla Kumar Mallick
Orissa High Court · (1976) 103 ITR 418
Income Tax Act, 1961 — Section 139, 147, 148, 153
High Courts14 Jan 1974Dismissed
Ajit Prasad Narayan Singh Vs Smt. Nandini Satpathy
Orissa High Court · AIR 1975 Ori 184
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 8 Rule 3, 151Evidence Act, 1872 — Section 101, 102, 103, 104, 31General Clauses Act, 1897 — Section 9
High Courts11 Jan 1974
Commissioner of Income Tax Vs Patnaik and Co. P. Ltd.
Orissa High Court · (1979) 117 ITR 388
Income Tax Act, 1961 — Section 10(2), 14, 256(1), 258, 66
High Courts10 Jan 1974Dismissed
Sudarsan Swain and Others Vs Jagannath Rout and Others
Orissa High Court · AIR 1974 Ori 190 : (1974) 40 CLT 379
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 8, Order 9 Rule 9
High Courts10 Jan 1974Allowed
Govinda Panda Vs Ganesh Padhi
Orissa High Court · AIR 1974 Ori 220 : (1974) 40 CLT 672
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Jan 1974
K. Ramamurty Subudhi and Sons Vs Commissioner of Income Tax
Orissa High Court · (1976) 105 ITR 283
Constitution of India, 1950 — Article 226, 227
High Courts08 Jan 1974Dismissed
Bira Kishore Mohanty Vs State of Orissa
Orissa High Court · AIR 1975 Ori 8
Constitution of India, 1950 — Article 27, 282
High Courts07 Jan 1974Partly Allowed
Ganapath Sahu and Another Vs Smt. Bulli Sahu and Others
Orissa High Court · AIR 1974 Ori 192
High Courts07 Jan 1974Dismissed
Rani Bewa Vs Pravakar Swain and Another
Orissa High Court · (1974) 40 CLT 276
Criminal Procedure Code, 1973 (CrPC) — Section 417(3)Penal Code, 1860 (IPC) — Section 379
High Courts03 Jan 1974Dismissed
Ziyaul Haque Vs State of Orissa and Others
Orissa High Court · (1974) 40 CLT 247
Bihar and Orissa Excise Act, 1915 — Section 22, 22(1), 22(2), 29, 29(2)Constitution of India, 1950 — Article 19(1)
High Courts03 Jan 1974Allowed
The Motor Owner's Insurance Co. Ltd Vs Smt. Sharda Thackar and Others
Orissa High Court · (1974) 40 CLT 176
Motor Vehicles Act, 1939 — Section 110A, 110B, 110C, 110D, 110EPenal Code, 1860 (IPC) — Section 279, 304
High Courts03 Jan 1974Allowed
Orissa Hides Trading Co. Vs Sales Tax Officer and Others
Orissa High Court · (1975) 35 STC 232
Central Sales Tax Act, 1956 — Section 15, 2, 3, 8
High Courts03 Jan 1974Allowed
The Motor Owner's Insurance Company Ltd. Vs Srimati Sarada Thacker and Others
Orissa High Court · (1974) 40 CLT 176
Motor Vehicles Act, 1939 — Section 110A, 110B, 110C, 110D, 110EPenal Code, 1860 (IPC) — Section 279, 304