High Courts10 Aug 1973Dismissed
Debendranath Sarangi Vs Kulamani Sarangi and Others
Orissa High Court · AIR 1974 Ori 166 : (1973) 39 CLT 1005
Limitation Act, 1908 — Article 142
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,486 of 1,681
High Courts10 Aug 1973Dismissed
Janata Cinema and Another Vs Cineram Private Ltd.
Orissa High Court · AIR 1974 Ori 101 : (1973) 39 CLT 961
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Aug 1973Allowed
Dibakar Mohanty Vs The Collector and Others
Orissa High Court · AIR 1974 Ori 51 : (1973) 39 CLT 1100
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts09 Aug 1973Allowed
State of Orissa Vs Balaram Panda and Others
Orissa High Court · AIR 1974 Ori 114 : (1973) 39 CLT 1091
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Aug 1973
Gani Mallik and Another Vs Nakul Charan Sahu
Orissa High Court · (1974) CriLJ 216
High Courts08 Aug 1973
L. Dharma Sahu and Others Vs State of Orissa
Orissa High Court · AIR 1973 Ori 287 : (1973) 39 CLT 1237
Motor Vehicles Act, 1939 — Section 80Orissa Motor Vehicles Rules, 1993 — Rule 124
High Courts08 Aug 1973
Sankali Dehuri and Others Vs State of Orissa and Others
Orissa High Court · (1973) 39 CLT 1096 : (1974) CriLJ 219
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 117, 144, 145
High Courts08 Aug 1973Allowed
Sri Bhagaban Sahu Vs Secretary to Government of Orissa, Health and Family Planning Department and Another
Orissa High Court · (1973) 39 CLT 1323
High Courts07 Aug 1973Dismissed
Nestle's Products (India) Ltd. Vs State of Orissa and Another
Orissa High Court · (1974) 33 STC 356
Constitution of India, 1950 — Article 226, 227
High Courts07 Aug 1973Allowed
Gaffar Kassam Vs Commissioner of Sales Tax and Another
Orissa High Court · (1974) 33 STC 98
Central Sales Tax Act, 1956 — Section 10, 10A, 13, 3, 8
High Courts07 Aug 1973Allowed
Raghbir Singh Gill Vs The State Transport Appellate Tribunal and Others
Orissa High Court · AIR 1974 Ori 103 : (1973) 39 CLT 1003
Constitution of India, 1950 — Article 226
High Courts07 Aug 1973Dismissed
Budhuram Ghana and Others Vs Mandari Bewa
Orissa High Court · (1973) 39 CLT 1052
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts03 Aug 1973Allowed
L.A.C. Delta Irrigation Scheme Vs Parthasarathi Mohanty and Another
Orissa High Court · (1973) 39 CLT 1023
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts03 Aug 1973Allowed
Prem Ratan Mal Vs Assistant Commissioner of Sales Tax, Ganjam Range and Others
Orissa High Court · (1973) 39 CLT 1025 : (1974) 33 STC 316
Orissa Motor Spirit (Taxation on Sales) Act, 1946 — Section 8(1)(b), 8(2)Orissa Motor Spirit (Taxation on Sales) Rules, 1947 — Rule 17, 17(f)
High Courts03 Aug 1973
Orissa Road Transport Company Limited Vs Lalmohan Majhi and Another
Orissa High Court · (1974) 2 LLJ 49
Industrial Disputes Act, 1947 — Section 33A
High Courts02 Aug 1973Allowed
Sri Harekrishna Das Vs Commissioner of Endowments and Others
Orissa High Court · (1973) 39 CLT 1207
Orissa Hindu Religious Endowments (Amendment) Act, 1952 — Section 3, 42, 42(1), 42(2), 42(3)Orissa Hindu Religious Endowments Rules, 1959 — Rule 17, 17(2), 17(3), 18
High Courts02 Aug 1973
Ramswarup Bhawsinka Vs Commissioner of Income Tax and Another
Orissa High Court · (1975) 101 ITR 827
Income Tax Act, 1961 — Section 139, 217, 264, 271(4A)
High Courts02 Aug 1973
Sudarsan Mohanty and Another Vs Sribatcha Acharya and Others
Orissa High Court · (1973) 39 CLT 1267
Orissa Hindu Religious Endowments Act, 1951 — Section 68, 9
High Courts01 Aug 1973Dismissed
Khemchand Agarwal Vs The State Transport Authority and Others
Orissa High Court · AIR 1974 Ori 104
Motor Vehicles Act, 1939 — Section 44(3), 48
High Courts01 Aug 1973
Arakhita Sethi Vs Gangadhar Misra and Others
Orissa High Court · (1973) 39 CLT 966
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Criminal Procedure Code, 1898 (CrPC) — Section 145