State of Orissa Vs Bhagwal Das Vithaldas and Another
Orissa High Court · (1975) 36 STC 228
COURT ARCHIVE
33,611 judgments · page 1,489 of 1,681
Orissa High Court · (1975) 36 STC 228
Orissa High Court · (1974) 33 STC 430
Orissa High Court · (1974) 34 STC 84
Orissa High Court · (1973) 39 CLT 741
Orissa High Court · (1973) 39 CLT 729
Orissa High Court · (1973) 32 STC 218
Orissa High Court · (1974) 96 ITR 133
Orissa High Court · (1973) 39 CLT 583
Orissa High Court · (1973) 39 CLT 698
Orissa High Court · (1973) 39 CLT 787
Orissa High Court · AIR 1974 Ori 107
Orissa High Court · (1973) 32 STC 271
Orissa High Court · (1973) 32 STC 487
Orissa High Court · (1973) 39 CLT 654
Orissa High Court · AIR 1974 Ori 37
Orissa High Court · (1974) 33 STC 88
Orissa High Court · (1973) 39 CLT 780 : (1973) 32 STC 479
Orissa High Court · (1974) 34 STC 501
Orissa High Court · (1973) 32 STC 341
Orissa High Court · AIR 1974 Ori 13