High Courts10 Jun 1974
Surendranath Mohapatra Vs State of Orissa and Others
Orissa High Court · (1974) 40 CLT 859 : (1975) 1 LLJ 92
Constitution of India, 1950 — Article 14, 16, 309GOVERNMENT OF INDIA ACT, 1935 — Section 241
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,475 of 1,681
High Courts10 Jun 1974Dismissed
Nilgiri Contractor's Society Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 238
Constitution of India, 1950 — Article 299Evidence Act, 1872 — Section 115
High Courts09 May 1974
Raghunath Samanta Singhar Vs General Manager, Orissa Road Transport Co. Ltd. and Another
Orissa High Court · (1975) 1 LLJ 79
Industrial Disputes Act, 1947 — Section 33
High Courts08 May 1974Allowed
Nasarullah Khan Vs Hussain Khan and Others
Orissa High Court · (1974) 40 CLT 953
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 5, Order 33 Rule 6, Order 33 Rule 7, Order 33 Rule 7(1)
High Courts03 May 1974
Kotha Kota Hadu Subudhi Vs District Magistrate and Others
Orissa High Court · (1975) CriLJ 117
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts03 May 1974Allowed
Jatindra Bhowmik and Others Vs Assistant Sales Tax Officer and Another
Orissa High Court · (1976) 37 STC 605
Orissa Sales Tax Act, 1947 — Section 9(6), 9(6)(c)
High Courts02 May 1974
State of Orissa Vs Sukra Singh
Orissa High Court · (1975) 41 CLT 119 : (1975) CriLJ 200
Criminal Procedure Code, 1973 (CrPC) — Section 288, 342, 417Penal Code, 1860 (IPC) — Section 302
High Courts30 Apr 1974Partly Allowed
Bhagirathi Mohanty Vs State of Orissa and Others
Orissa High Court · AIR 1974 Ori 205 : (1974) 40 CLT 681
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1939 — Section 48(3)Orissa Motor Vehicles Rules, 1993 — Rule 65
High Courts30 Apr 1974
Jadumani Pradhan Vs Srinibash Sahu and Others
Orissa High Court · AIR 1974 Ori 202 : (1974) 40 CLT 1088
Motor Vehicles Act, 1939 — Section 47, 47(3)
High Courts30 Apr 1974Allowed
Kalinga Tubes Ltd. Vs State of Orissa and Others
Orissa High Court · AIR 1975 Ori 18 : (1974) 40 CLT 794
Constitution of India, 1950 — Article 226, 227Orissa Survey and Settlement Act, 1958 — Section 19(1), 19(2), 25, 42, 43Orissa Survey and Settlement Rules, 1962 — Rule 48, 49, 50, 51
High Courts29 Apr 1974Dismissed
Titagarh Paper Mills Co. Ltd. Vs State of Orissa and Others
Orissa High Court · AIR 1975 Ori 90
Constitution of India, 1950 — Article 226Land Acquisition (Orissa Amendment and Validation) Act, 1959 — Section 4Land Acquisition Act, 1894 — Section 18, 50
High Courts25 Apr 1974Allowed
Uma Pandiani Vs Nilamani Bhoi and Others
Orissa High Court · (1974) 40 CLT 640
Constitution of India, 1950 — Article 226, 227Orissa Land Reforms Act, 1960 — Section 14, 15, 15(1), 2(17), 2(21)
High Courts25 Apr 1974
Satyanarayan Patodia Vs Income Tax Appellate Tribunal, Cuttack Bench and Another
Orissa High Court · (1976) 102 ITR 776
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 256(1)
High Courts24 Apr 1974Dismissed
Sahadeb Naik and Another Vs Lingaraj Balabantrai and Others
Orissa High Court · AIR 1975 Ori 55 : (1974) 40 CLT 715
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts24 Apr 1974
State Vs Narayan Bisoi
Orissa High Court · (1974) 40 CLT 711 : (1975) CriLJ 1399
Criminal Procedure Code, 1973 (CrPC) — Section 273, 438, 439Penal Code, 1860 (IPC) — Section 354, 448, 451
High Courts24 Apr 1974Dismissed
Krushna Chandra Das Vs State of Orissa
Orissa High Court · (1974) 40 CLT 650
Criminal Procedure Code, 1973 (CrPC) — Section 207A(9)Penal Code, 1860 (IPC) — Section 302
High Courts23 Apr 1974
Bhaskar Textile Mills Limited Vs Presiding Officer, Industrial Tribunal and Others
Orissa High Court · (1975) 1 LLJ 77
Industrial Disputes Act, 1947 — Section 33
High Courts23 Apr 1974Dismissed
S.K. Devi Vs Uttam Bhoi and Another
Orissa High Court · AIR 1974 Ori 207 : (1974) 40 CLT 663
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts19 Apr 1974
Bagusethi Manikyam Vs Bagusethi Ramamurty
Orissa High Court · AIR 1975 Ori 20 : (1974) 40 CLT 701
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 3, Order 44 Rule 1, 132 , 133
High Courts16 Apr 1974Dismissed
Haraprasad Nayak Vs Sambalpur University and Others
Orissa High Court · (1974) 40 CLT 799
Sambalpur University Act, 1966 — Section 10(1), 19, 2, 5(4)