High Courts25 Jun 1974Allowed
Arjuna Pradhan and Others Vs State of Orissa
Orissa High Court · (1975) 41 CLT 186
Criminal Procedure Code, 1973 (CrPC) — Section 164, 288Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,474 of 1,681
High Courts25 Jun 1974
Sub-Assistant Engineer of Orissa State Electricity Board Vs State of Orissa
Orissa High Court · (1975) 1 LLJ 116
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10A, 12
High Courts24 Jun 1974
Dwarika Prasad Sahu Vs Munilal Sahu and Others
Orissa High Court · (1974) 40 CLT 818
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Evidence Act, 1872 — Section 21
High Courts24 Jun 1974Dismissed
Naba Kishore Panda Vs Bulendra ' Bulla Das and Others
Orissa High Court · (1974) 40 CLT 1152
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 91Limitation Act, 1877 — Article 134B , 144
High Courts24 Jun 1974Dismissed
Superintending Engineer, Operation, Electricity Department and Another Vs State of Orissa and Others
Orissa High Court · (1976) 38 STC 69
Orissa Sales Tax Act, 1947 — Section 12(5), 24(5)
High Courts17 Jun 1974
Rathi Das and Others Vs The State
Orissa High Court · (1975) CriLJ 1393
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 34, 436
High Courts12 Jun 1974Allowed
Motilal Agarwala Vs Nisamoni Mohanty and Another
Orissa High Court · (1974) 40 CLT 786
Criminal Procedure Code, 1973 (CrPC) — Section 202, 316(1), 316(2), 346, 346(1)Penal Code, 1860 (IPC) — Section 147, 148, 336, 352, 427
High Courts12 Jun 1974
Motilal Agarwalla Vs Nisamoni Mohanty and Another
Orissa High Court · (1975) CriLJ 1396
Criminal Procedure Code, 1973 (CrPC) — Section 302, 346, 426, 435, 436Penal Code, 1860 (IPC) — Section 147, 148, 346, 352, 427
High Courts12 Jun 1974Allowed
Balaram Bhoi and Another Vs Malati Bewa and Others
Orissa High Court · AIR 1975 Ori 12
Limitation Act, 1908 — Article 142, 144
High Courts12 Jun 1974
Jagannath Rout Vs State of Orissa
Orissa High Court · (1975) CriLJ 1684
Criminal Procedure Code, 1973 (CrPC) — Section 514
High Courts11 Jun 1974
Md. Yasin Vs Presiding Officer, Industrial Tribunal and Another
Orissa High Court · (1975) 1 LLJ 100
Constitution of India, 1950 — Article 19, 226, 227, 311Industrial Disputes Act, 1947 — Section 2, 33Industrial Employment (Standing Orders) Act, 1946 — Section 10, 11, 12, 13, 13A
High Courts11 Jun 1974Allowed
Ramachandra Dev Vs Smt. Chandrabali Dasi alias Chaitanya Charan Dasi
Orissa High Court · (1974) 40 CLT 843
Succession Act, 1925 — Section 263, 283
High Courts10 Jun 1974Dismissed
Ananta Mahadev Thakur Vs Raghu Samal and Others
Orissa High Court · (1974) 40 CLT 759
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 4, 4(1), 5, 5(1)Orissa Land Reforms Act, 1960 — Section 14, 15, 15(1), 3, 57Orissa Land Reforms Rules, 1965 — Rule 10(4), 16, 41
High Courts10 Jun 1974Allowed
Deputy Collector of Central Excise and Customs Vs P. Shyam Babu Patro
Orissa High Court · (1974) 40 CLT 806
Customs Act, 1962 — Section 111, 123, 123(1), 135Defence of India (Amendment) (Gold Control) Rules, 1963 — Rule 126MDefence of India Act, 1971 — Section 126P(2)
High Courts10 Jun 1974Allowed
Sk. Mahammed Hussain Vs Deputy Collector and Magistrate, 1st Class and Others
Orissa High Court · AIR 1975 Ori 36
Post Office Act, 1898 — Section 12, 34
High Courts10 Jun 1974Dismissed
Ramachandra Palo Vs The Commissioner, Orissa Hindu Religious Endowments and Another
Orissa High Court · (1974) 40 CLT 836
Orissa Hindu Religious Endowments Act, 1951 — Section 12, 12(2), 28, 28(3), 68
High Courts10 Jun 1974Dismissed
Nilgiri Contractors' Society Vs State of Orissa and Others
Orissa High Court · AIR 1975 Ori 38
Contract Act, 1872 — Section 2
High Courts10 Jun 1974Allowed
Jagannath Nanda Vs Bishnu Dalei and Others
Orissa High Court · (1974) 40 CLT 888
Criminal Procedure Code, 1973 (CrPC) — Section 115, 145Evidence Act, 1872 — Section 35Orissa Estates Abolition Act, 1951 — Section 3, 5, 6, 7, 7(2)
High Courts10 Jun 1974Allowed
Shri Govind Chandra Rout Vs State Government of Orissa and Others
Orissa High Court · (1974) 40 CLT 723
Constitution of India, 1950 — Article 166Government of Orissa Business Rules — Rule 14, 7
High Courts10 Jun 1974Allowed
Ambika Pandey Vs State of Orissa
Orissa High Court · (1974) 40 CLT 825
Arms Act, 1959 — Section 25, 39Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 34, 392, 395, 397