High Courts16 Jul 1974

State of Orissa Vs Samsuddin Akbar Khan and Co.

Orissa High Court · (1974) 40 CLT 972 : (1975) 35 STC 179

Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 2Central Excises and Salt Act, 1944 — Section 2Central Sales Tax Act, 1956 — Section 8
High Courts04 Jul 1974Allowed

Ambika Dei Vs The State

Orissa High Court · (1974) 40 CLT 1177

Criminal Procedure Code, 1973 (CrPC) — Section 510Penal Code, 1860 (IPC) — Section 302, 309