High Courts20 Sept 1974
Orissa Fisheries Development Corporation Ltd. Vs Commissioner of Income Tax
Orissa High Court · (1978) 111 ITR 923
Income Tax Act, 1961 — Section 145, 256
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,471 of 1,681
High Courts20 Sept 1974
ORISSA FISHERIES DEVELOPMENT CORPORATION LTD. Vs COMMISSIONER OF Income Tax, ORISSA.
Orissa High Court · (1978) 111 ITR 923
Income Tax Act, 1961 — Section 145, 256
High Courts17 Sept 1974Dismissed
Smt. Ratnamani Dei Vs Jaganath Sahu and Others
Orissa High Court · (1974) 40 CLT 1229
High Courts11 Sept 1974Allowed
Hadibandhu Behra Vs Smt. Kaushalya Devi and Others
Orissa High Court · AIR 1976 Ori 119
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts10 Sept 1974Allowed
Pathani Biswal Vs State of Orissa
Orissa High Court · (1974) 40 CLT 1235
Penal Code, 1860 (IPC) — Section 114, 302, 304
High Courts10 Sept 1974Allowed
Michhu Rana (since deceased) after him Jogesh Rana and Others Vs Netrananda Rana and Others
Orissa High Court · (1974) 40 CLT 1319
High Courts09 Sept 1974Dismissed
Natabar Samal Vs Bidulata Dei and Another
Orissa High Court · (1974) 40 CLT 1187
Criminal Procedure Code, 1973 (CrPC) — Section 144, 195, 195(1), 4, 417Penal Code, 1860 (IPC) — Section 186, 188Prevention of Food Adulteration Act, 1954 — Section 20
High Courts05 Sept 1974Allowed
Sankar Naik and Baishnab Charan Naik Vs Election Officer, Garadpur Panchayat Samiti cum Subdivisional Officer and Others
Orissa High Court · (1974) 40 CLT 1223
Orissa Panchayat Samiti (Conduct of Election) Rules, 1970 — Rule 12, 3
High Courts04 Sept 1974Dismissed
Jayashree Chemicals Ltd. Vs K. Venkataratnam and Others
Orissa High Court · AIR 1975 Ori 86 : (1974) 40 CLT 1079
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts04 Sept 1974Allowed
The Orissa Cooperative Insurance Society Ltd. Vs Sarat Chandra Champati and Another
Orissa High Court · (1975) ACJ 196
Motor Vehicles Act, 1988 — Section 108, 110A, 110AA, 95, 95(1)Workmens Compensation Act, 1923 — Section 2, 2(1), 3, 4
High Courts03 Sept 1974Allowed
Budhanath Swain Vs Ramachandra Pratihari alias Pratihari and Another
Orissa High Court · (1974) 40 CLT 1071
Limitation Act, 1963 — Section 19, 20, 21
High Courts03 Sept 1974Dismissed
Collector Vs Duryodhan Patra and Another
Orissa High Court · (1974) 40 CLT 1138
Land Acquisition Act, 1894 — Section 18, 28, 34, 4(1)
High Courts03 Sept 1974Allowed
Budhuroy Gountia Vs Gajadhar Prasad Jaiswal alias Gadadhar and Another
Orissa High Court · (1974) 40 CLT 1197
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Negotiable Instruments Act, 1881 (NI) — Section 26, 27, 28
High Courts03 Sept 1974Dismissed
Shyama Sahu Vs Anam Sahu and Another
Orissa High Court · AIR 1976 Ori 126
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 100 , 101Evidence Act, 1872 — Section 114
High Courts27 Aug 1974Dismissed
Shyamaghan Senapati, Gulak Tandia, Gangadhar Bagh and Banarnali Harijans Vs State of Orissa
Orissa High Court · (1974) 40 CLT 1132
Bihar and Orissa Excise Act, 1915 — Section 47Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 379, 447
High Courts26 Aug 1974Dismissed
Hanuman Das Patel Vs Jayalal Patel and Another
Orissa High Court · (1974) 40 CLT 1083
Criminal Procedure Code, 1973 (CrPC) — Section 417(4)Penal Code, 1860 (IPC) — Section 342, 425, 426
High Courts20 Aug 1974Allowed
Bhagaban Gouda Vs Ukia Dei
Orissa High Court · AIR 1975 Ori 139 : (1975) 41 CLT 101
Civil Procedure Code, 1908 (CPC) — Section 100, 101Orissa Estates Abolition Act, 1951 — Section 39Orissa Merged States (Laws) Act, 1950 — Section 7, 8
High Courts20 Aug 1974
Banshidhar Panigrahi Vs State of Orissa and Others
Orissa High Court · (1974) 40 CLT 1294
Orissa Service Code, 1939 — Rule 90, 93, 94Penal Code, 1860 (IPC) — Section 342, 392
High Courts19 Aug 1974Allowed
The Magistrate lncharge, Lodging House Fund and Others Vs Gopal Khuntia and Another
Orissa High Court · (1975) 41 CLT 203
Bihar and Orissa Places of Pilgrimage Act, 1920 — Section 14, 3Criminal Procedure Code, 1973 (CrPC) — Section 190, 191, 200, 4(1), 417(3)
High Courts19 Aug 1974Dismissed
Balaram Das Goswami Vs Purna Chandra Rath
Orissa High Court · AIR 1975 Ori 83 : (1974) 40 CLT 1334
Easements Act, 1882 — Section 20