High Courts08 Nov 1974Allowed
Manguli Naik and Others Vs Hazari Sahu and Others
Orissa High Court · (1975) 41 CLT 37
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,470 of 1,681
High Courts07 Nov 1974Dismissed
Dukha Majhi @ Ratnakar Majhi and Others Vs Balmati Majhiani
Orissa High Court · (1975) 41 CLT 135
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 379
High Courts02 Nov 1974Allowed
Ashok Das Vs Additional District Magistrate and Others
Orissa High Court · AIR 1975 Ori 170
Maintenance of Internal Security Act, 1971 — Section 3
High Courts17 Oct 1974
Md. Mazim Vs District Transport Manager (Admn.) Orissa State Transport Services and Others
Orissa High Court · (1975) 2 LLJ 259
Penal Code, 1860 (IPC) — Section 279, 337
High Courts17 Oct 1974Allowed
B. Appala Swamy and (and after him) B.B. Swamy Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 39
High Courts17 Oct 1974Allowed
Smt. Maitri Shukla Vs Rashik Lal Rathor
Orissa High Court · (1975) 41 CLT 79
Arbitration Act, 1940 — Section 28, 28(1), 34, 41, 8
High Courts16 Oct 1974Dismissed
Narayan Samanta Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 47
Orissa Municipal Act, 1950 — Section 11, 12, 12(2), 2(2), 4
High Courts15 Oct 1974
Rajanikanta Mehta Vs State of Orissa
Orissa High Court · (1975) 41 CLT 41 : (1975) CriLJ 850
Criminal Procedure Code, 1973 (CrPC) — Section 401, 437, 439, 482
High Courts09 Oct 1974Allowed
Ananda Behera and Others Vs Nilkamal Behera and Others
Orissa High Court · AIR 1975 Ori 173
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts08 Oct 1974Allowed
Afsaar Hussain and Another Vs Trilokchand Premchand
Orissa High Court · AIR 1975 Ori 84
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Partnership Act, 1932 — Section 69
High Courts07 Oct 1974
Dutia Sabato Vs Raghava Blssoyi and Another
Orissa High Court · (1974) 40 CLT 1264
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4Orissa Money Lenders Act, 1939 — Section 17
High Courts07 Oct 1974Allowed
Jaganath Misra and D. Bhuvan Mohan Patnaik and Another Vs State of Orissa
Orissa High Court · (1974) 40 CLT 1253
Arms Act, 1959 — Section 25(1), 27Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(4), 196, 196AEvidence Act, 1872 — Section 10
High Courts07 Oct 1974Dismissed
Prafulla Kumar Misra and Another Vs Balram Sabu and Others
Orissa High Court · (1975) ACJ 29
Motor Vehicles Act, 1939 — Section 110A, 110BOrissa Motor Vehicles (Accidents Claims Tribunals) Rules, 1960 — Rule 6
High Courts03 Oct 1974Dismissed
Sri Raghunath More Vs E.I.D. Parry and Co. Ltd. and Others
Orissa High Court · (1975) 41 CLT 64
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 38 Rule 8
High Courts01 Oct 1974Dismissed
Laxminarayan Patro Vs The State of Orissa and Others
Orissa High Court · (1975) 41 CLT 180
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 25, 25(3)
High Courts01 Oct 1974
Srimati Sailabala Tripathy Vs Bansidhar Misra and Others
Orissa High Court · (1975) 41 CLT 55
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts30 Sept 1974Dismissed
Sundar Sahu Vs Jogeswar Das
Orissa High Court · AIR 1975 Ori 175 : (1974) 40 CLT 1273
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts27 Sept 1974
State of Orissa Vs Chandrakant Jayantilal
Orissa High Court · (1974) 40 CLT 1285 : (1975) 36 STC 237
Orissa Sales Tax Act, 1947 — Section 24(1), 5(1)
High Courts26 Sept 1974
Misrilal Dharamchand P. Ltd. Vs B. Patnaik Mines P. Ltd.
Orissa High Court · (1978) 48 CompCas 494
Companies Act, 1956 — Section 433
High Courts26 Sept 1974
State of Orissa Vs New Orissa Paints and Dyes
Orissa High Court · (1976) 37 STC 475
Orissa Sales Tax Act, 1947 — Section 12(8), 24(1)