High Courts10 Jan 1975
Prasant Kumar Pasayat Vs State of Orissa and Another
Orissa High Court · (1975) 41 CLT 971 : (1975) CriLJ 1188
Constitution of India, 1950 — Article 22Essential Commodities Act, 1955 — Section 2
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,468 of 1,681
High Courts06 Jan 1975Dismissed
Abinash Mohapatra Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 284
Constitution of India, 1950 — Article 309Orissa Junior Engineers Cadre (Recruitment and Condition of Service) Rules, 1972 — Rule 16, 16(2), 6
High Courts06 Jan 1975Allowed
Mohammed Ibrahim and Another Vs State of Orissa
Orissa High Court · (1975) 41 CLT 291
Land Acquisition Act, 1894 — Section 16, 17(1), 17(4), 18, 34
High Courts06 Jan 1975Dismissed
Sailabala Baxi Vs Johanas Bissoi and Others
Orissa High Court · AIR 1975 Ori 216
Constitution of India, 1950 — Article 341Orissa Scheduled Areas Transfer of Immovable Property (by Scheduled Tribes) Regulations, 1956 — Section 2
High Courts06 Jan 1975Allowed
Rangalal Rameshwar Lal and Others Vs Utkal Rastrabhasa Prachar Co-operative Press and Publishing Society Ltd. and Others
Orissa High Court · AIR 1975 Ori 137 : (1975) 41 CLT 809
Civil Procedure Code, 1908 (CPC) — Section 34, 35Sales of Goods Act, 1930 — Section 61(2)
High Courts06 Jan 1975
Lalsaheb Nabin Chandra Bhani Deo and Another Vs The State of Orissa
Orissa High Court · AIR 1975 Ori 126 : (1975) 41 CLT 816
Land Acquisition Act, 1894 — Section 18, 23, 25(2), 28, 34
High Courts06 Jan 1975Dismissed
Jaganath Panigrahi Vs Collector
Orissa High Court · (1975) 41 CLT 261
Constitution of India, 1950 — Article 31, 311, 311(2)Penal Code, 1860 (IPC) — Section 409
High Courts06 Jan 1975Allowed
Suresh Chandra Bal and Others Vs Niranjan Bal
Orissa High Court · AIR 1975 Ori 161 : (1975) 41 CLT 644
Evidence Act, 1872 — Section 101, 102, 103, 104Succession Act, 1925 — Section 266
High Courts20 Dec 1974
Padma Charan Behera and Others Vs Prafulla Chandra Naik and Others
Orissa High Court · (1975) 41 CLT 1001 : (1975) CriLJ 1190
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 439
High Courts18 Dec 1974Dismissed
State of Orissa and Others Vs Jagannath Jena
Orissa High Court · (1975) 41 CLT 363
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Evidence Act, 1872 — Section 121, 123, 124
High Courts17 Dec 1974Dismissed
Raghunath Naik Vs State of Orissa
Orissa High Court · (1975) 41 CLT 1085
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 114, 379, 417, 419, 463
High Courts17 Dec 1974Allowed
Ajoy Kumar Moharana Vs Ghanashyam Moharana and Others
Orissa High Court · (1975) 41 CLT 438
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, Order 20 Rule 14(1), Order 20 Rule 3, 148 , 152Partition Act, 1893 — Section 4
High Courts13 Dec 1974Allowed
Noro Kandalia Vs Suti Digapuria and Others
Orissa High Court · (1975) 41 CLT 177
High Courts13 Dec 1974
Sakati Narayan Vs Bhasani Lachu and Another
Orissa High Court · (1975) 41 CLT 370 : (1975) CriLJ 995
Criminal Procedure Code, 1973 (CrPC) — Section 209, 484Penal Code, 1860 (IPC) — Section 120B, 34, 406, 467
High Courts11 Dec 1974
B.K. Parida and Bros. Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 154
Orissa Sales Tax Act, 1947 — Section 12(5), 23(3), 4Orissa Sales Tax Rules, 1947 — Rule 49
High Courts11 Dec 1974Allowed
Nagendra Nath Roy Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 97
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 12, 12(2), 18, 18(1), 18(2)
High Courts11 Dec 1974
Alankar Vs Union of India (UOI) and Another
Orissa High Court · (1975) 41 CLT 138
Gold (Control) Act, 1968 — Section 100, 100(1), 74Gold Control (Identification of Customers) Rules, 1969 — Rule 3(2)
High Courts10 Dec 1974
Saura Bauri and Others Vs Subudhi Laxminarayana and Others
Orissa High Court · AIR 1975 Ori 165
Limitation Act, 1963 — Article 64 , 65
High Courts10 Dec 1974Allowed
Trilochan Mallick Vs The State of Orissa
Orissa High Court · (1975) 41 CLT 311
Penal Code, 1860 (IPC) — Section 409, 467
High Courts10 Dec 1974Allowed
Trinath Panigrahi Vs State of Orissa
Orissa High Court · (1975) 41 CLT 245
Penal Code, 1860 (IPC) — Section 279, 304A