High Courts04 Feb 1975

Khali Sahu Vs State of Orissa

Orissa High Court · (1975) 41 CLT 751

Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 109, 149, 201, 34, 362