High Courts25 Mar 1974
Maheswar Rao and Others Vs State of Orissa and Others
Orissa High Court · (1974) 40 CLT 593 : (1974) 2 LLJ 127
Industrial Disputes Act, 1947 — Section 10, 12, 2
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,477 of 1,681
High Courts25 Mar 1974Dismissed
Radhamohan Padhi Vs State of Orissa and Others
Orissa High Court · (1974) 40 CLT 487
Constitution of India, 1950 — Article 311(2)
High Courts21 Mar 1974Dismissed
Berhampur Silk Weavers Co-Operative Society Ltd. Vs Commissioner of Commercial Taxes
Orissa High Court · (1974) 40 CLT 590 : (1975) 35 STC 265
Orissa Sales Tax Act, 1947 — Section 2(k)
High Courts19 Mar 1974
Hazari Parida Vs State of Orissa
Orissa High Court · (1974) 40 CLT 422 : (1974) CriLJ 1212
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 302, 324, 326, 34
High Courts18 Mar 1974Dismissed
Karpura Bhoiani Vs Bhaskar Bhoi and Others
Orissa High Court · (1974) 40 CLT 582
Contract Act, 1872 — Section 2, 23Hindu Marriage Act, 1955 — Section 5, 5(1)Transfer of Property Act, 1882 — Section 4, 6(2)
High Courts16 Mar 1974
DILSUKHARI RANGLAL Vs COMMISSIONER OF Income Tax, ORISSA.
Orissa High Court · (1976) 102 ITR 640
Income Tax Act, 1961 — Section 139, 144, 184, 246, 256
High Courts15 Mar 1974Dismissed
Bhagabat Basudev and Others Vs Api Bewa and Others
Orissa High Court · AIR 1974 Ori 180 : (1974) 40 CLT 367
Registration Act, 1908 — Section 28
High Courts15 Mar 1974Dismissed
Harihar Ram and Others Vs Beda Ram and Another
Orissa High Court · AIR 1974 Ori 211
Easements Act, 1882 — Section 15
High Courts12 Mar 1974Allowed
Phulchand Agrawal Vs Union of India (UOI) and Others
Orissa High Court · AIR 1975 Ori 110
Mineral Concession Rules, 1960 — Rule 9Mines and Minerals (Development and Regulation) Act, 1957 — Section 10(1)
High Courts11 Mar 1974
Balaram Das Vs Assistant Commissioner of Sales Tax and Another
Orissa High Court · (1975) 36 STC 332
Income Tax Act, 1961 — Section 253, 263
High Courts11 Mar 1974Allowed
Brahmananda Choudhury Vs Prahlad Panigrahi and Another
Orissa High Court · AIR 1975 Ori 115
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94, 151
High Courts11 Mar 1974Dismissed
Binod Jena and Another Vs Abdul Hamid Khan and Others
Orissa High Court · AIR 1975 Ori 159
High Courts05 Mar 1974Dismissed
Larambha Service Co-operative Society Limited Vs The Sambalpur District Co-operative Central Bank Limited and Others
Orissa High Court · (1974) 40 CLT 441
High Courts05 Mar 1974Allowed
Anadi Hati Vs Dharamu Behera and Others
Orissa High Court · AIR 1974 Ori 213 : (1974) 40 CLT 506
Easements Act, 1882 — Section 15
High Courts05 Mar 1974Dismissed
State Transport Authority Vs Banamali Dalabehera and Another
Orissa High Court · AIR 1975 Ori 58
Motor Vehicles Act, 1939 — Section 64
High Courts04 Mar 1974
Giridhari Mohapatra and Others Vs Raghunath Jew and Others
Orissa High Court · AIR 1975 Ori 60
Constitution of India, 1950 — Article 226, 227
High Courts01 Mar 1974Dismissed
Khemasil Rout and Others Vs State of Orissa
Orissa High Court · (1974) 40 CLT 428
Penal Code, 1860 (IPC) — Section 142, 148, 149, 302, 324
High Courts01 Mar 1974Allowed
Pravakar Das and Others Vs Subal Padhan
Orissa High Court · (1974) 40 CLT 539
Criminal Procedure Code, 1973 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 43
High Courts01 Mar 1974Allowed
Nepal Chandra Mahanta and Others Vs Jayakrishna Mahanta
Orissa High Court · (1974) 40 CLT 384
Criminal Procedure Code, 1973 (CrPC) — Section 145, 147Penal Code, 1860 (IPC) — Section 342, 353, 379
High Courts28 Feb 1974Allowed
The State of Orissa Vs Satyandranath Misra
Orissa High Court · (1974) 40 CLT 514
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 409