High Courts11 Apr 1974
Sri Paramananda Mishra Vs The Comptroller and Auditor General of India and Others
Orissa High Court · (1974) 40 CLT 775
Constitution of India, 1950 — Article 226, 311
COURT ARCHIVE
Orissa High Court judgments
32,420 judgments · page 1,437 of 1,621
High Courts09 Apr 1974
Prakash Chandra Senapati Vs District Magistrate and Another
Orissa High Court · (1974) 40 CLT 749 : (1975) CriLJ 560
Maintenance of Internal Security Act, 1971 — Section 3(i)(a)
High Courts09 Apr 1974
The Workmen of Orissa State Transport Corporation Ltd. Vs Orissa State Transport Corporation Ltd. and Another
Orissa High Court · (1974) 40 CLT 932 : (1974) 40 CLT 693 : (1975) 1 LLJ 11
Constitution of India, 1950 — Article 309Industrial Employment (Standing Orders) Act, 1946 — Section 3, 6
High Courts09 Apr 1974Partly Allowed
The State of Orissa Vs Nityananda Majhi and Another
Orissa High Court · AIR 1975 Ori 23 : (1974) 40 CLT 559
Land Acquisition Act, 1894 — Section 23(1)
High Courts05 Apr 1974
State Vs Satyabadi Jena
Orissa High Court · (1974) 40 CLT 544 : (1974) CriLJ 879
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts03 Apr 1974Dismissed
Harekrishna Sahu and Another Vs Bhagirathi Sahu and Others
Orissa High Court · AIR 1975 Ori 97
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 114
High Courts30 Mar 1974
COMMISSIONER OF Income Tax, ORISSA Vs SHANKER INDUSTRIES (P.) LTD.
Orissa High Court · (1977) 108 ITR 163
Income Tax Act, 1961 — Section 133, 256
High Courts29 Mar 1974
Judhistiro Raolo Vs State of Orissa and Others
Orissa High Court · (1974) 2 LLJ 122
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12, 25F
High Courts27 Mar 1974Allowed
Indian Aluminium Company Ltd. Vs The Orissa State Electricity Board and Another
Orissa High Court · AIR 1975 Ori 100
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 2(6), 26, 49, 57, 57AEvidence Act, 1872 — Section 115
High Courts27 Mar 1974
Balakrushna Sahu Vs Executive Engineer, G.E.D. and Another
Orissa High Court · (1974) 2 LLJ 118
Constitution of India, 1950 — Article 16, 226, 227Industrial Disputes Act, 1947 — Section 36
High Courts26 Mar 1974Dismissed
Sobha Dei and Another Vs Bhima and Others
Orissa High Court · AIR 1975 Ori 180
Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts25 Mar 1974
Maheswar Rao and Others Vs State of Orissa and Others
Orissa High Court · (1974) 40 CLT 593 : (1974) 2 LLJ 127
Industrial Disputes Act, 1947 — Section 10, 12, 2
High Courts21 Mar 1974Dismissed
Berhampur Silk Weavers Co-Operative Society Ltd. Vs Commissioner of Commercial Taxes
Orissa High Court · (1974) 40 CLT 590 : (1975) 35 STC 265
Orissa Sales Tax Act, 1947 — Section 2(k)
High Courts19 Mar 1974
Hazari Parida Vs State of Orissa
Orissa High Court · (1974) 40 CLT 422 : (1974) CriLJ 1212
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 302, 324, 326, 34
High Courts18 Mar 1974Dismissed
Karpura Bhoiani Vs Bhaskar Bhoi and Others
Orissa High Court · (1974) 40 CLT 582
Contract Act, 1872 — Section 2, 23Hindu Marriage Act, 1955 — Section 5, 5(1)Transfer of Property Act, 1882 — Section 4, 6(2)
High Courts16 Mar 1974
DILSUKHARI RANGLAL Vs COMMISSIONER OF Income Tax, ORISSA.
Orissa High Court · (1976) 102 ITR 640
Income Tax Act, 1961 — Section 139, 144, 184, 246, 256
High Courts15 Mar 1974Dismissed
Bhagabat Basudev and Others Vs Api Bewa and Others
Orissa High Court · AIR 1974 Ori 180 : (1974) 40 CLT 367
Registration Act, 1908 — Section 28
High Courts15 Mar 1974Dismissed
Harihar Ram and Others Vs Beda Ram and Another
Orissa High Court · AIR 1974 Ori 211
Easements Act, 1882 — Section 15
High Courts12 Mar 1974Allowed
Phulchand Agrawal Vs Union of India (UOI) and Others
Orissa High Court · AIR 1975 Ori 110
Mineral Concession Rules, 1960 — Rule 9Mines and Minerals (Development and Regulation) Act, 1957 — Section 10(1)
High Courts11 Mar 1974
Balaram Das Vs Assistant Commissioner of Sales Tax and Another
Orissa High Court · (1975) 36 STC 332
Income Tax Act, 1961 — Section 253, 263