High Courts09 May 1974
Raghunath Samanta Singhar Vs General Manager, Orissa Road Transport Co. Ltd. and Another
Orissa High Court · (1975) 1 LLJ 79
Industrial Disputes Act, 1947 — Section 33
COURT ARCHIVE
Orissa High Court judgments
32,420 judgments · page 1,436 of 1,621
High Courts08 May 1974Allowed
Nasarullah Khan Vs Hussain Khan and Others
Orissa High Court · (1974) 40 CLT 953
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 5, Order 33 Rule 6, Order 33 Rule 7, Order 33 Rule 7(1)
High Courts03 May 1974
Kotha Kota Hadu Subudhi Vs District Magistrate and Others
Orissa High Court · (1975) CriLJ 117
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts03 May 1974Allowed
Jatindra Bhowmik and Others Vs Assistant Sales Tax Officer and Another
Orissa High Court · (1976) 37 STC 605
Orissa Sales Tax Act, 1947 — Section 9(6), 9(6)(c)
High Courts02 May 1974
State of Orissa Vs Sukra Singh
Orissa High Court · (1975) 41 CLT 119 : (1975) CriLJ 200
Criminal Procedure Code, 1973 (CrPC) — Section 288, 342, 417Penal Code, 1860 (IPC) — Section 302
High Courts30 Apr 1974Partly Allowed
Bhagirathi Mohanty Vs State of Orissa and Others
Orissa High Court · AIR 1974 Ori 205 : (1974) 40 CLT 681
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1939 — Section 48(3)Orissa Motor Vehicles Rules, 1993 — Rule 65
High Courts30 Apr 1974
Jadumani Pradhan Vs Srinibash Sahu and Others
Orissa High Court · AIR 1974 Ori 202 : (1974) 40 CLT 1088
Motor Vehicles Act, 1939 — Section 47, 47(3)
High Courts30 Apr 1974Allowed
Kalinga Tubes Ltd. Vs State of Orissa and Others
Orissa High Court · AIR 1975 Ori 18 : (1974) 40 CLT 794
Constitution of India, 1950 — Article 226, 227Orissa Survey and Settlement Act, 1958 — Section 19(1), 19(2), 25, 42, 43Orissa Survey and Settlement Rules, 1962 — Rule 48, 49, 50, 51
High Courts29 Apr 1974Dismissed
Titagarh Paper Mills Co. Ltd. Vs State of Orissa and Others
Orissa High Court · AIR 1975 Ori 90
Constitution of India, 1950 — Article 226Land Acquisition (Orissa Amendment and Validation) Act, 1959 — Section 4Land Acquisition Act, 1894 — Section 18, 50
High Courts25 Apr 1974
Satyanarayan Patodia Vs Income Tax Appellate Tribunal, Cuttack Bench and Another
Orissa High Court · (1976) 102 ITR 776
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 256(1)
High Courts24 Apr 1974Dismissed
Sahadeb Naik and Another Vs Lingaraj Balabantrai and Others
Orissa High Court · AIR 1975 Ori 55 : (1974) 40 CLT 715
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts24 Apr 1974
State Vs Narayan Bisoi
Orissa High Court · (1974) 40 CLT 711 : (1975) CriLJ 1399
Criminal Procedure Code, 1973 (CrPC) — Section 273, 438, 439Penal Code, 1860 (IPC) — Section 354, 448, 451
High Courts23 Apr 1974
Bhaskar Textile Mills Limited Vs Presiding Officer, Industrial Tribunal and Others
Orissa High Court · (1975) 1 LLJ 77
Industrial Disputes Act, 1947 — Section 33
High Courts23 Apr 1974Dismissed
S.K. Devi Vs Uttam Bhoi and Another
Orissa High Court · AIR 1974 Ori 207 : (1974) 40 CLT 663
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts19 Apr 1974
Bagusethi Manikyam Vs Bagusethi Ramamurty
Orissa High Court · AIR 1975 Ori 20 : (1974) 40 CLT 701
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 3, Order 44 Rule 1, 132 , 133
High Courts16 Apr 1974
Rasbehary Mohanty Vs Presiding Officer, Labour Court and Another
Orissa High Court · (1974) 40 CLT 607 : (1974) 2 LLJ 222
Industrial Disputes Act, 1947 — Section 10, 10A, 17, 17A, 33C
High Courts15 Apr 1974Allowed
Tabarak Ali Vs Transport Controller and Others
Orissa High Court · (1974) 40 CLT 1036
Orissa Service Code, 1939 — Rule 71
High Courts15 Apr 1974
Sadhu Charan Panda Vs Mahani Tripathy and Another
Orissa High Court · (1974) 40 CLT 577 : (1974) CriLJ 1120
Penal Code, 1860 (IPC) — Section 380
High Courts15 Apr 1974Dismissed
Brajamohan Sabato Vs Sarojini Panigrahi and Another
Orissa High Court · AIR 1975 Ori 39 : (1974) 40 CLT 746
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts15 Apr 1974Dismissed
Chitra Choudhuriani Vs Smt. Padhanuni and Others
Orissa High Court · AIR 1975 Ori 24
Evidence Act, 1872 — Section 32(7)