High Courts10 Jun 1974Allowed

Ambika Pandey Vs State of Orissa

Orissa High Court · (1974) 40 CLT 825

Arms Act, 1959 — Section 25, 39Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 34, 392, 395, 397