High Courts14 Feb 1974Allowed
Haji Abdul Rahman Haji Abdulla Vs The Union of India (UOI) and Another
Orissa High Court · (1974) 40 CLT 632
Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 69
COURT ARCHIVE
Orissa High Court judgments
32,420 judgments · page 1,439 of 1,621
High Courts13 Feb 1974
Narasingha Karwa Vs The State
Orissa High Court · (1974) 40 CLT 491 : (1975) CriLJ 1560
Evidence Act, 1872 — Section 118, 8Penal Code, 1860 (IPC) — Section 302
High Courts11 Feb 1974Dismissed
Narotam Das Vs Brahmananda Bal and Others
Orissa High Court · (1974) 40 CLT 320
Constitution of India, 1950 — Article 226, 227Orissa House Rent Control Act, 1958 — Section 2(4), 2(5), 5
High Courts11 Feb 1974
Union of India (UOI) Vs Sudhir Kumar Ray and Others
Orissa High Court · AIR 1975 Ori 64
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 152
High Courts05 Feb 1974
The All-Orissa Transport Employees Union and Others and The State Transport Employees Union and Others Vs State of Orissa and Others
Orissa High Court · (1975) 1 LLJ 48
Constitution of India, 1950 — Article 14, 16, 19, 226, 309Factories Act, 1948 — Section 51, 52, 53Industrial Disputes Act, 1947 — Section 2
High Courts05 Feb 1974Dismissed
Union of India (UOI) Vs Shri Jagannathpur Rice Mill
Orissa High Court · (1974) 40 CLT 956 : (1975) 36 STC 551
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Feb 1974Partly Allowed
N.N. Swamy and Others Vs State of Orissa and Others
Orissa High Court · AIR 1974 Ori 186
Constitution of India, 1950 — Article 16, 226, 309
High Courts30 Jan 1974Dismissed
Ratnakar Sarangi Vs Narada Mohapatra and Another
Orissa High Court · AIR 1975 Ori 68
Provincial Insolvency Act, 1920 — Section 33(3), 44(2), 67
High Courts30 Jan 1974Allowed
Basista Jani Vs The State
Orissa High Court · (1974) 40 CLT 242
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts30 Jan 1974Dismissed
Lalsundar Jhankar Vs Sarat Chandra Misra and Others
Orissa High Court · (1976) 42 CLT 409
Orissa Offices of Village Police (Abolition) Act, 1964 — Section 6Orissa Offices of Village Police (Abolition) Rules, 1964 — Rule 6
High Courts29 Jan 1974
State of Orissa Vs Sahu and Co.
Orissa High Court · (1974) 40 CLT 413 : (1975) 35 STC 211
Orissa Sales Tax Act, 1947 — Section 13(8), 24(1)
High Courts25 Jan 1974
State of Orissa Vs Rajani Timber Traders
Orissa High Court · (1974) 40 CLT 466 : (1974) 34 STC 374
Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)(A)(a)(ii)
High Courts24 Jan 1974
Kalinga Saw Mills Vs Commissioner of Income Tax
Orissa High Court · (1975) 99 ITR 102
Income Tax Act, 1961 — Section 184(4)
High Courts23 Jan 1974
Dr. Golak Behari Mohanty Vs State of Orissa
Orissa High Court · (1974) 40 CLT 355 : (1974) 33 STC 514
Orissa Sales Tax Act, 1947 — Section 24(3)
High Courts22 Jan 1974
Jammula Venkataswamy and Sons Vs Commissioner of Income Tax
Orissa High Court · (1974) 96 ITR 625
Income Tax Act, 1961 — Section 184, 185(1)Partnership Act, 1932 — Section 4
High Courts22 Jan 1974Dismissed
Kamal Kumar Goyal Vs State of Orissa and Another
Orissa High Court · (1975) 35 STC 343
Orissa Sales Tax Act, 1947 — Section 16A
High Courts21 Jan 1974
Hindustan Aeronautics Limited (Koraput Division) Vs Regional Director, Employees' State Insurance Corporation and Another
Orissa High Court · (1974) 40 CLT 257 : (1974) 2 LLJ 115
Employees State Insurance Act, 1948 — Section 73A
High Courts21 Jan 1974
Commissioner of Income Tax Vs Alimohamad and Co.
Orissa High Court · (1974) 40 CLT 208 : (1974) 97 ITR 133
Income Tax Act, 1922 — Section 22(1), 22(3)Income Tax Act, 1961 — Section 139, 139(1), 139(4), 271(1)
High Courts18 Jan 1974Allowed
Madhab Sahu and Another Vs Hatkishore Sahu and Others
Orissa High Court · AIR 1975 Ori 48
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2Transfer of Property Act, 1882 — Section 3, 41
High Courts18 Jan 1974
Orient Photo Art Studio Vs State of Orissa
Orissa High Court · (1975) 35 STC 129
Orissa Sales Tax Act, 1947 — Section 24(1)