High Courts09 Sept 1980
Commissioner of Income Tax Vs Ganeshram Nayak
Orissa High Court · (1981) 22 CTR 132 : (1981) 129 ITR 43
Income Tax Act, 1961 — Section 143, 144, 147, 148, 2(40)
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,371 of 1,622
High Courts05 Sept 1980Allowed
Prafulla Kumar Jena Vs The State of Orissa
Orissa High Court · (1980) 50 CLT 429
Penal Code, 1860 (IPC) — Section 109, 361, 363, 366
High Courts04 Sept 1980Dismissed
Sri Gouri Charan Mohanty Vs Sailaja Kumar Bhattacharya
Orissa High Court · (1980) 50 CLT 490
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 58, Order 21 Rule 95, Order 21 Rule 97, Order 21 Rule 97(1)
High Courts04 Sept 1980Dismissed
Sri Prabhat Kumar Das Vs Sri Bijoy Prasad Das and Another
Orissa High Court · (1980) 50 CLT 415
Criminal Procedure Code, 1973 (CrPC) — Section 457
High Courts29 Aug 1980
Utkal Jewellery Mart Vs State of Orissa
Orissa High Court · (1982) 50 STC 266
Orissa Sales Tax Act, 1947 — Section 24(1)
High Courts29 Aug 1980
Laxman Fertilisers Vs State of Orissa
Orissa High Court · (1982) 51 STC 240
Orissa Sales Tax Act, 1947 — Section 24(2), 4(5)
High Courts29 Aug 1980Allowed
Sri Kalandi Charan Mallick Vs Union of India (UOI) and Others
Orissa High Court · (1981) 51 CLT 67
Central Civil Services (Conduct) Rules, 1964 — Rule 18(1), 18(2), 3Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1947 — Section 5(2)
High Courts27 Aug 1980
Sheo Sankar Trading Co. Vs State of Orissa
Orissa High Court · (1982) 50 STC 389
Central Sales Tax Act, 1956 — Section 6A
High Courts27 Aug 1980Dismissed
Supreme Motors Vs State of Orissa
Orissa High Court · (1980) 50 CLT 390 : (1980) 46 STC 452
Orissa Sales Tax Act, 1947 — Section 16(2)
High Courts27 Aug 1980
Kunjabihari Sahoo Vs State of Orissa
Orissa High Court · (1982) 51 STC 330
Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)(A)(a)(ii)
High Courts26 Aug 1980
The Titaghur Paper Mills Co. Ltd. Vs State of Orissa
Orissa High Court · (1980) 50 CLT 372 : (1980) 46 STC 475
Central Sales Tax Act, 1956 — Section 8
High Courts25 Aug 1980
Shantilal Kalidas Vs State of Orissa
Orissa High Court · (1981) 48 STC 560
Orissa Sales Tax Act, 1947 — Section 21(4)
High Courts20 Aug 1980Dismissed
Konark Construction and Engineerings and Others Vs Indian Rare Earths Limited and Others
Orissa High Court · (1980) 50 CLT 555
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151Constitution of India, 1950 — Article 12
High Courts19 Aug 1980Dismissed
Union of India (UOI) and Others Vs Kishore Chandra Padhy and Another etc.
Orissa High Court · AIR 1981 Ori 212
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts19 Aug 1980Allowed
The Executive Engineer, Khadkai Irrigation Division Vs Abadhuta Jena
Orissa High Court · (1980) 50 CLT 364
Arbitration Act, 1940 — Section 29, 39
High Courts13 Aug 1980
Laxmidbar Mohanty and Another Vs Bhann Dei and Others
Orissa High Court · (1980) ACJ 510
Motor Vehicles Act, 1988 — Section 110D
High Courts12 Aug 1980
Srinibas Jena and Others Vs Janardan Jena and Others
Orissa High Court · AIR 1981 Ori 1 : (1980) 50 CLT 337
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3, 31, 4, 4(4)
High Courts12 Aug 1980Allowed
A.C. Swain Vs The Chairman of the Orissa State Warehousing Corporation and Others
Orissa High Court · (1980) 50 CLT 450
Constitution of India, 1950 — Article 12
High Courts12 Aug 1980
Krupasindhu Misra and Another Vs Gobinda Chandra Misra and Others
Orissa High Court · AIR 1980 Ori 199 : (1980) 50 CLT 393
Evidence Act, 1872 — Section 114Orissa Estates Abolition Act, 1951 — Section 39, 8A, 8A(2), 8A(4)Orissa Estates Abolition Rules, 1952 — Rule 3
High Courts12 Aug 1980Allowed
Gade Narayan Murty Vs Berhampur Municipality
Orissa High Court · AIR 1981 Ori 29 : (1980) 50 CLT 566
Civil Procedure Code, 1908 (CPC) — Section 102Orissa Municipal Act, 1950 — Section 147(1), 147(2)