High Courts19 Dec 1980Allowed
Hrudananda Mahapatra and Others Vs State of Orissa and Another
Orissa High Court · (1981) 51 CLT 174
Orissa Revised Scale of Pay (for Gazetted Officers) Rules, 1974 — Rule 2(1), 2(2)Orissa Service Code, 1939 — Rule 17
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,369 of 1,622
High Courts19 Dec 1980Allowed
Bhagirathi Saha and Others Vs Anantanarayan Das Choudhury and etc.
Orissa High Court · AIR 1981 Ori 58 : (1981) 51 CLT 126 : (1981) 51 CLT 125
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Orissa Municipal Rules, 1953 — Rule 534ESpecific Relief Act, 1963 — Section 38
High Courts19 Dec 1980Dismissed
Nityananda Muduli and Others Vs Sri Baladev Jew Thakur and Others
Orissa High Court · (1981) 51 CLT 224
Criminal Procedure Code, 1973 (CrPC) — Section 145Orissa Hindu Religious Endowments Act, 1951 — Section 41, 68, 69(1)Orissa Land Reforms Act, 1960 — Section 36A
High Courts17 Dec 1980Dismissed
Executive Engineer, Rural Engineering Division Vs Jagadish Chandra Budharaja
Orissa High Court · (1981) 51 CLT 121
Arbitration Act, 1940 — Section 15, 29, 30, 39
High Courts16 Dec 1980Allowed
Industrial Development Corporation of Orissa Ltd. Vs Hira Steels and Alloys Ltd.
Orissa High Court · (1980) 12 OHC CK 0009
Companies Act, 1956 — Section 159, 433
High Courts15 Dec 1980Dismissed
Raghunath Bisoi and Others Vs Hansa Bdrada and Others
Orissa High Court · (1981) 51 CLT 243
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, 115 , 151
High Courts15 Dec 1980Dismissed
Dr. Sudhir Kumar Mohanty Vs State of Orissa and Others
Orissa High Court · (1981) 51 CLT 461
Constitution of India, 1950 — Article 226
High Courts08 Dec 1980
Bauribandhu Mohanty Vs Champabati Bewa and Others
Orissa High Court · AIR 1981 Ori 61 : (1981) 51 CLT 107
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3, 4(4)
High Courts08 Dec 1980Dismissed
Babaji Charan Sahoo and Others Vs Laxmipriya Debi and Others
Orissa High Court · (1981) 51 CLT 137
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 144 , 151
High Courts02 Dec 1980Dismissed
Laxmi Nina and Others Vs Kundan Nina and Others
Orissa High Court · (1981) 51 CLT 134
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
High Courts01 Dec 1980Allowed
Hadupani Sabato Vs Ganta Ratnam
Orissa High Court · AIR 1981 Ori 42 : (1981) 51 CLT 87
Contract Act, 1872 — Section 55
High Courts18 Nov 1980Dismissed
State of Orissa and Another Vs Bani Ray and Others
Orissa High Court · (1981) ACJ 178
Motor Vehicles Act, 1988 — Section 110D
High Courts18 Nov 1980Allowed
Gopal Chandra Misra Vs State of Orissa
Orissa High Court · (1981) 51 CLT 98
Evidence Act, 1872 — Section 105, 5Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts14 Nov 1980Dismissed
Minerals and Metals Trading Corporation of India Ltd. Vs Indian Metals and Ferro Alloys Ltd.
Orissa High Court · AIR 1981 Ori 76 : (1981) 51 CLT 55
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts13 Nov 1980
Gourahari Mohanty Vs State of Orissa
Orissa High Court · (1981) 51 CLT 19 : (1981) CriLJ 535
Dangerous Drugs Act, 1930 — Section 14, 21
High Courts12 Nov 1980Dismissed
State at the instance of the Inspector of Employees' Provident Fund Vs Prajatantra Prachar Samiti and Another
Orissa High Court · (1981) 51 CLT 79
Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 472Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14(1A), 14(2), 14BLimitation Act, 1963 — Section 5
High Courts12 Nov 1980Allowed
Dinabandhu Panda and Others Vs Kulamani Das and Others
Orissa High Court · AIR 1981 Ori 158 : (1980) 50 CLT 586
Orissa Hindu Religious Endowments Act, 1951 — Section 41
High Courts12 Nov 1980Allowed
Hari Charan Das Babaji Vs Adhikari Baishnab Charan Das and Others
Orissa High Court · AIR 1981 Ori 78 : (1981) 51 CLT 12
Orissa Hindu Religious Endowments Act, 1951 — Section 30(1), 30(3), 41(1)
High Courts12 Nov 1980Dismissed
Rajkishore Misra Vs Bhikari Misra and Another
Orissa High Court · AIR 1981 Ori 48 : (1981) 51 CLT 38
High Courts11 Nov 1980Dismissed
Arakhita Swain and Others Vs Banshidhar Sahu and Others
Orissa High Court · (1981) 51 CLT 33
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116(3), 116(6)