High Courts02 Feb 1981Allowed
Sureswar Mohapatra and Another Vs State of Orissa and Others
Orissa High Court · AIR 1981 Ori 72 : (1981) 51 CLT 269
Orissa Municipal Act, 1950 — Section 73
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,368 of 1,622
High Courts28 Jan 1981Allowed
Batakrishna Kar Vs Laxman Lenka
Orissa High Court · (1981) 51 CLT 219
Orissa Money Lenders Act, 1939 — Section 18B, 18B(1), 18B(2), 18B(8), 2
High Courts27 Jan 1981Dismissed
Harihar Sethi Vs Trinath Naik and Another
Orissa High Court · AIR 1981 Ori 128 : (1981) 52 CLT 78
Conduct of Elections Rules, 1961 — Rule 62, 63
High Courts22 Jan 1981Dismissed
Ramesh Prasad Mahapatra Vs State of Orissa and Others
Orissa High Court · (1981) 51 CLT 231
Constitution of India, 1950 — Article 309
High Courts16 Jan 1981
Radha Ranjan Patnaik Vs State of Orissa and Others
Orissa High Court · (1983) 56 CLT 39
High Courts16 Jan 1981Allowed
Subas Chandra Misra Vs Managing Committee, Nigamananda Vidyapitha and Another
Orissa High Court · AIR 1981 Ori 120 : (1981) 51 CLT 202
Orissa Education Act, 1969 — Section 4(4), 7(2)
High Courts16 Jan 1981Allowed
Ramlal Agarwala Vs Sambalpur University
Orissa High Court · AIR 1981 Ori 102 : (1981) 51 CLT 195
Constitution of India, 1950 — Article 226
High Courts14 Jan 1981Allowed
New India Assurance Company Ltd. Vs Udayanath Behera and Another
Orissa High Court · (1981) 51 CLT 273
Motor Vehicles Act, 1939 — Section 110, 110(1), 110D
High Courts13 Jan 1981Dismissed
Gorapalli Paradeshi Vs Hindustan Chains Pvt. Ltd.
Orissa High Court · AIR 1981 Ori 149 : (1981) 51 CLT 159
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2), Order 30 Rule 10
High Courts12 Jan 1981Allowed
Chatradhari Upadhaya and Another Vs Babu Singh and Another
Orissa High Court · AIR 1981 Ori 123 : (1981) 51 CLT 152
Motor Vehicles Act, 1939 — Section 110A
High Courts12 Jan 1981Allowed
Narayana Padhi Vs Executive Officer, Uttarparswa Muth and Others
Orissa High Court · AIR 1983 Ori 6
Constitution of India, 1950 — Article 226Orissa Hindu Religious Endowments Act, 1951 — Section 25
High Courts12 Jan 1981Dismissed
Gokul Mohan Tripathy Vs Satyabbama Panigrahi and Another
Orissa High Court · (1981) 51 CLT 211
Criminal Procedure Code, 1973 (CrPC) — Section 223, 319, 319(1), 319(2), 319(4)Penal Code, 1860 (IPC) — Section 294, 406
High Courts08 Jan 1981Dismissed
Chudamani Barik and Others Vs State of Orissa
Orissa High Court · (1981) 51 CLT 186
Criminal Procedure Code, 1973 (CrPC) — Section 145, 174Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
High Courts07 Jan 1981Dismissed
Anirudha Padhan Vs Chhai Padhan and Others
Orissa High Court · AIR 1981 Ori 74 : (1981) 51 CLT 155
Specific Relief Act, 1963 — Section 34
High Courts06 Jan 1981
R. Satyanarayan Murty Vs V. Raghu Ramarao and Others
Orissa High Court · AIR 1982 Ori 244
Orissa Land Reforms Act, 1960 — Section 15, 15(7), 36A
High Courts06 Jan 1981Dismissed
Balunkeswar Dev and Others Vs Kulamani Panda and Others
Orissa High Court · (1981) 51 CLT 169
Orissa Hindu Religious Endowments Act, 1951 — Section 41, 44(2)
High Courts06 Jan 1981Dismissed
Sadananda ' Sashi Pradhan Vs State of Orissa
Orissa High Court · (1981) 51 CLT 163
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304
High Courts06 Jan 1981
D. Rahaman Vs Bijaya Kishore Das
Orissa High Court · (1981) 51 CLT 179 : (1982) 136 ITR 855
Income Tax Act, 1922 — Section 52Income Tax Act, 1961 — Section 131, 277
High Courts04 Jan 1981Allowed
The Workmen of the Orissa Police Co-operative Syndicate Vs The State of Orissa and Others
Orissa High Court · (1982) 53 CLT 279
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 12, 12(5), 2, 22
High Courts19 Dec 1980Allowed
Bidhan Chandra Das Vs Utkal University and Another
Orissa High Court · (1981) 51 CLT 300