High Courts10 Nov 1980Dismissed
Brajabandhu Patnaik Vs Kanhu Charan Patnaik
Orissa High Court · (1981) 51 CLT 105
Penal Code, 1860 (IPC) — Section 323, 504
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,370 of 1,622
High Courts06 Nov 1980Dismissed
K. Lakshman Das Vs K. Krishna Murty
Orissa High Court · (1980) 50 CLT 573
Penal Code, 1860 (IPC) — Section 406
High Courts05 Nov 1980Dismissed
Gudabarti Adinarayan Vs Netri Padhan and Others
Orissa High Court · (1981) 51 CLT 64
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts03 Nov 1980
Kanhei Pradhan Vs Basanti Khati
Orissa High Court · (1980) 50 CLT 563 : (1981) CriLJ 266
Criminal Procedure Code, 1973 (CrPC) — Section 249, 259Penal Code, 1860 (IPC) — Section 493
High Courts01 Nov 1980Dismissed
Gangadhar Mandal and Others Vs Shyamsundar Mandal and Others
Orissa High Court · (1981) 51 CLT 61
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3, 4(4)
High Courts10 Oct 1980Dismissed
Karunakar Panda Vs Durgabati Bewa and Others
Orissa High Court · AIR 1981 Ori 23 : (1980) 50 CLT 507
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Oct 1980Allowed
Radhakrishna Padhi etc. Vs Bhajakrishna Panda and Others
Orissa High Court · AIR 1981 Ori 63 : (1981) 51 CLT 42
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts30 Sept 1980Allowed
Niranjan Ray Vs Jogendra Behera and Others
Orissa High Court · AIR 1981 Ori 68
Constitution of India, 1950 — Article 226
High Courts29 Sept 1980
Srinivasa Distributing Agencies Vs The State of Orissa
Orissa High Court · (1981) 48 STC 453
Central Sales Tax Act, 1956 — Section 14, 15
High Courts25 Sept 1980Allowed
Chandramani Dhar Vs State of Orissa and Others
Orissa High Court · (1980) 50 CLT 469
Orissa Service of Engineers (Amendment) Rules, 1974 — Rule 14AOrissa Service of Engineers Rules, 1941 — Rule 14, 9
High Courts24 Sept 1980Allowed
Bhagaban Behera Vs Maheswar Behera and Others
Orissa High Court · (1980) 50 CLT 443
Criminal Procedure Code, 1973 (CrPC) — Section 311, 540Evidence Act, 1872 — Section 121, 122, 123, 124, 125Penal Code, 1860 (IPC) — Section 395
High Courts22 Sept 1980Dismissed
Padma Charan Samantsinghar Vs The Registrar of Co-operative Societies, Bhubaneswar and Others
Orissa High Court · AIR 1981 Ori 150 : (1980) 50 CLT 527
High Courts18 Sept 1980
Durga Charan Rautara Vs State of Orissa and Another
Orissa High Court · (1982) 54 CLT 454
Arbitration Act, 1940 — Section 20
High Courts17 Sept 1980Dismissed
Pravat Kumar Chatterjee Vs Mahendra Parida
Orissa High Court · (1980) 50 CLT 467
Penal Code, 1860 (IPC) — Section 379
High Courts17 Sept 1980Dismissed
Jaganath Misra and Others Vs Lokanath Misra and Another
Orissa High Court · AIR 1981 Ori 52 : (1980) 50 CLT 534
High Courts15 Sept 1980
Jamuna Vs State of Orissa
Orissa High Court · (1980) 50 CLT 523 : (1982) 49 STC 115
Central Excises and Salt Act, 1944 — Section 2
High Courts15 Sept 1980Allowed
Health Stores and Others Vs Musamat Rahima Bai and Others
Orissa High Court · AIR 1981 Ori 81 : (1980) 50 CLT 500
Orissa House Rent Control Act, 1958 — Section 7
High Courts11 Sept 1980Allowed
Shri Dhobei Sethi Vs The State of Orissa and Another
Orissa High Court · (1980) 50 CLT 375
Constitution of India, 1950 — Article 14, 19, 226Evidence Act, 1872 — Section 106Land Acquisition Act, 1894 — Section 11, 16, 17, 17(1), 17(2)
High Courts11 Sept 1980
Mahabir Rice Mill Vs State of Orissa
Orissa High Court · (1983) 54 STC 218
Orissa Sales Tax Act, 1947 — Section 24(1), 24(2)(b)
High Courts11 Sept 1980Dismissed
State of Orissa Vs Mst. Padmatoli
Orissa High Court · (1980) 50 CLT 473
Land Acquisition Act, 1894 — Section 18, 25, 25(1), 25(2), 25(3)