High Courts08 Jul 1980
Dinamani Debi Vs Paramananda Choudhury and Another
Orissa High Court · AIR 1980 Ori 177 : (1980) 50 CLT 328
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100, 104, 115, 151
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,373 of 1,622
High Courts07 Jul 1980
E.I.D. Parry Limited Vs Agro Sales and Service and Others, etc.
Orissa High Court · AIR 1980 Ori 162 : (1980) 50 CLT 419
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts07 Jul 1980
State of Orissa Vs S.L. Narayana and Others
Orissa High Court · AIR 1980 Ori 173 : (1980) 50 CLT 240
Arbitration Act, 1940 — Section 29, 30
High Courts07 Jul 1980Allowed
Gourahari Mahanta and Others Vs Tahsildar, Bonai and Others
Orissa High Court · AIR 1980 Ori 175 : (1980) 50 CLT 267
Orissa Land Reforms (General) Rules, 1965 — Rule 30(1), 30(2)
High Courts04 Jul 1980Dismissed
Simakurty Satyanarayana and Another Vs G. Panalal Sahukar and Others
Orissa High Court · AIR 1980 Ori 169 : (1980) 50 CLT 168
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18
High Courts04 Jul 1980
Hrushikesh Panda Vs Block Development Officer and Another
Orissa High Court · (1980) 50 CLT 134
Orissa Grama Panchayat Rules, 1968 — Rule 87
High Courts03 Jul 1980Allowed
Banchhanidhi Das Vs Kamala Devi and Another
Orissa High Court · AIR 1980 Ori 171 : (1980) 50 CLT 173
Hindu Marriage Act, 1955 — Section 13
High Courts02 Jul 1980Allowed
Sankarsan Dhal and Another Vs Gopinath Dhal and Others Gopinath Dhal Vs Sudhal Bewa and Others
Orissa High Court · (1980) 50 CLT 105
Orissa Land Reforms Act, 1960 — Section 9, 9(1)
High Courts02 Jul 1980Allowed
Jaga alias Jagannath Naik and Others Vs The State of Orissa and Another
Orissa High Court · (1980) 50 CLT 132
Orissa Land Reforms Act, 1960 — Section 37
High Courts02 Jul 1980Dismissed
Musa Jena and Others Vs Panu Charan Naik and Others
Orissa High Court · AIR 1980 Ori 183 : (1980) 50 CLT 178
Evidence Act, 1872 — Section 35Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 2, 6(2)
High Courts30 Jun 1980
Prafulla Kumar Sahu Vs Sarojabala Sahu and Another
Orissa High Court · AIR 1980 Ori 168 : (1980) 50 CLT 138
Divorce Act, 1869 — Section 10, 22
High Courts27 Jun 1980
Ranjuk Ranjan Das Vs Smt. Pranati Kumari Behera
Orissa High Court · AIR 1982 Ori 37
Divorce Act, 1869 — Section 19
High Courts20 May 1980
Manbodh Biswal and Others Vs Samaru Pradhan
Orissa High Court · (1980) 50 CLT 142 : (1980) CriLJ 1023
Criminal Procedure Code, 1973 (CrPC) — Section 242, 251Penal Code, 1860 (IPC) — Section 323, 504
High Courts20 May 1980
Collector Vs Padma Charan Mohanty
Orissa High Court · (1980) 50 CLT 191
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 8A, Order 41 Rule 1, Order 41 Rule 1(3), Order 41 Rule 5, Order 41 Rule 5(1)Land Acquisition Act, 1894 — Section 18
High Courts19 May 1980Dismissed
Binoy Kumar Mohanty Vs State of Orissa
Orissa High Court · AIR 1981 Ori 13 : (1980) 50 CLT 204
Orissa State Road Transport Corporation Rules, 1967 — Rule 4Road Transport Corporations Act, 1950 — Section 44, 5(1), 5(4)
High Courts15 May 1980Allowed
New India Assurance Co. Ltd. Vs Udaya Nath Bebera and Others
Orissa High Court · (1981) ACJ 346
Motor Vehicles Act, 1939 — Section 110, 110(1), 110D
High Courts14 May 1980Allowed
Dambarudhar Behera Vs State of Orissa and Others
Orissa High Court · AIR 1980 Ori 188 : (1980) 50 CLT 119
Contract Act, 1872 — Section 16, 19Transfer of Property Act, 1882 — Section 108
High Courts14 May 1980Allowed
Harimohan Padhi Vs Ranganath Das and Others
Orissa High Court · (1980) 50 CLT 323
High Courts13 May 1980Allowed
Prasanna Kumar Singh Vs S.S. Pradhan
Orissa High Court · (1980) 50 CLT 60
Essential Commodities Act, 1955 — Section 7
High Courts12 May 1980Dismissed
Prafulla Chandra Mohanty Vs Vasi Dei and Others
Orissa High Court · (1981) ACJ 11
Motor Vehicles Act, 1939 — Section 110D