High Courts09 Apr 1980
The Titaghur Paper Mills Co. Limited Vs State of Orissa and Others
Orissa High Court · (1980) 50 CLT 13
Constitution of India, 1950 — Article 226, 265
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,375 of 1,622
High Courts08 Apr 1980
Sayed Talatuf Ali Vs Md. Abdul Mabood State of Orissa Vs Fakir Mian ' Md. Harun Rashid and Others
Orissa High Court · (1980) 49 CLT 574
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 164, 167(2), 437(1)Penal Code, 1860 (IPC) — Section 302
High Courts07 Apr 1980
Mukunda Baral, etc. Vs Godavaris Misra and Others
Orissa High Court · (1980) 50 CLT 83 : (1980) CriLJ 1215
Criminal Procedure Code, 1973 (CrPC) — Section 123, 127, 128, 144, 197Penal Code, 1860 (IPC) — Section 188, 307, 341, 375, 426
High Courts07 Apr 1980Dismissed
The Cuttack District Stamp Vendor's Association and Another Vs Collector and Others
Orissa High Court · (1980) 49 CLT 559
Orissa Supply and Sale of Stamps and Stamped Paper Rules, 1990 — Rule 3Stamp Act, 1899 — Section 74, 76A
High Courts04 Apr 1980
Raghunath Panigrahi Vs Brahmananda Naik
Orissa High Court · (1981) 51 CLT 237
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts03 Apr 1980Allowed
Mathuri Sahu Vs Sridhar Panda and Others
Orissa High Court · (1980) 49 CLT 539
Limitation Act, 1963 — Article 144Partition Act, 1893 — Section 4
High Courts02 Apr 1980Dismissed
Kamal Kanta Nayak Vs General Manager, Orissa State Road Transport Corporation
Orissa High Court · (1980) 49 CLT 595
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 12, 19, 19(1)Road Transport Corporations Act, 1950 — Section 3, 34, 34(1)
High Courts31 Mar 1980
The State Vs Purusottam Behera
Orissa High Court · (1980) 49 CLT 568
Criminal Procedure Code, 1973 (CrPC) — Section 209, 212(2), 26, 322, 323Penal Code, 1860 (IPC) — Section 409
High Courts31 Mar 1980Dismissed
State of Orissa Vs Rama Chandra Sahu
Orissa High Court · (1981) 51 CLT 333
Arbitration Act, 1940 — Section 29
High Courts28 Mar 1980Dismissed
Sappa Suryanarayana and Others Vs S. Rama Rao and Others
Orissa High Court · AIR 1980 Ori 197 : (1980) 49 CLT 562
Orissa House Rent Control Act, 1968 — Section 2(5)Transfer of Property Act, 1882 — Section 105, 108
High Courts28 Mar 1980Allowed
Smt. Makhani Devi Banka Vs Union of India (UOI)
Orissa High Court · AIR 1981 Ori 11 : (1980) 49 CLT 516
Civil Procedure Code, 1908 (CPC) — Section 9Telegraph Act, 1885 — Section 7B, 7B(1)
High Courts28 Mar 1980
Chintamani Parida and Others Vs Jadumani and Another
Orissa High Court · (1980) 49 CLT 519 : (1981) CriLJ 541
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 132, 202, 210Penal Code, 1860 (IPC) — Section 147, 148, 149, 173, 302
High Courts25 Mar 1980Allowed
Padma Charan Biswal and Another Vs Balaram Biswal and Others
Orissa High Court · (1980) 49 CLT 527
Penal Code, 1860 (IPC) — Section 380, 457
High Courts19 Mar 1980
Srikrushna Misra Vs State of Orissa and Others
Orissa High Court · (1980) 49 CLT 507 : (1980) 2 LLJ 328
Constitution of India, 1950 — Article 16, 309
High Courts12 Mar 1980Allowed
Ramesh Prasad Mahapatra Vs State of Orissa and Others
Orissa High Court · (1980) 49 CLT 442
High Courts12 Mar 1980Dismissed
M. Thomas Varghese alias Virgis Thomas and Another Vs Chandra Sekhar Rath
Orissa High Court · (1980) 49 CLT 532
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 204(4)Penal Code, 1860 (IPC) — Section 447, 500, 504
High Courts28 Feb 1980Dismissed
Niranjanlal Gupta and Others Vs Dhirendra Mohan Panda and Others
Orissa High Court · (1980) 49 CLT 408
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 21 Rule 97Limitation Act, 1908 — Article 11Limitation Act, 1963 — Article 98
High Courts25 Feb 1980Dismissed
Kulamani Mahah and Others Vs Dijabar Swain and Others
Orissa High Court · (1980) 49 CLT 468
Estates Abolition Act — Section 3, 5
High Courts21 Feb 1980Allowed
Bhaja Govinda Maikap and Another Vs Janaki Dei and Others
Orissa High Court · AIR 1980 Ori 107
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts21 Feb 1980Allowed
Gudialabandha Grama Sasan Vs State of Orissa and Another
Orissa High Court · AIR 1981 Ori 40
Orissa Grama Panchayat Act, 1965 — Section 109, 146