High Courts03 Apr 2024
Babula Phalam Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0014
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 123 of 1,624
High Courts03 Apr 2024Disposed Of
Karma Suna @ Jadu Bhuyan Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0013
Code of Criminal Procedure, 1973 — Section 167(2), 439Indian Penal Code, 1860 — Section 34, 229A, 294, 323, 341, 385, 394, 506, 509
High Courts02 Apr 2024Disposed Of
Mita Pramalik Vs Sudip Kumar Pramalik
Orissa High Court · (2024) 04 OHC CK 0012
Indian Penal Code, 1860 — Section 498A
High Courts02 Apr 2024Disposed Of
Golak Bihari Raymohapatra Vs Manorama Raymohapatra And Others
Orissa High Court · (2024) 04 OHC CK 0011
Code of Civil Procedure, 1908 — Order 9 Rule 9
High Courts02 Apr 2024Dismissed
Mamata Das And Others Vs Collector, Keonjhar And Others
Orissa High Court · (2024) 04 OHC CK 0010
Code of Civil Procedure, 1908 — Order 9 Rule 4, Order 9 Rule 9
High Courts02 Apr 2024Dismissed
Susanta Mohapatra Vs Ramesh Chandra Mohapatra And Others
Orissa High Court · (2024) 04 OHC CK 0009
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts02 Apr 2024Disposed Of
Pryajit Swain Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0008
Indian Penal Code, 1860 — Section 376(1), 452
High Courts02 Apr 2024Disposed Of
Siba Gouda Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0007
Indian Penal Code, 1860 — Section 34, 302
High Courts02 Apr 2024Disposed Of
Sanjukta Nag Vs State Of Odisha & Ors
Orissa High Court · (2024) 04 OHC CK 0006
High Courts02 Apr 2024
Tilottama Dala Behera Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0005
High Courts02 Apr 2024
Amarendra Samal Vs Sunita Das @ Samal
Orissa High Court · (2024) 04 OHC CK 0004
High Courts02 Apr 2024Disposed Of
Sidhant Kumar Biswal Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0003
Indian Penal Code, 1860 — Section 376, 417, 493, 506
High Courts02 Apr 2024Disposed Of
Bijaya Kumar Padhy @ Biji Padhy Vs Chairman, State Sentence Review Board And Others
Orissa High Court · (2024) 04 OHC CK 0002
Indian Penal Code, 1860 — Section 34, 302
High Courts02 Apr 2024Disposed Of
Nabina Das Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0001
High Courts28 Mar 2024Dismissed
Premalata Basantia Vs State Of Odisha And Others
Orissa High Court · (2024) 03 OHC CK 0231
Constitution of India, 1950 — Article 14, 16Odisha Education Act, 1969 — Section 7C, 7C(4)
High Courts28 Mar 2024Dismissed
Tinkia @ Tankadhar Sahu Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0230
Indian Penal Code, 1908 — Section 395, 396Explosives Act 1884 — Section 9(B)
High Courts28 Mar 2024Dismissed
M/s. Laxsan Associates, Bhubaneswar Vs State Of Odisha & Ors
Orissa High Court · (2024) 03 OHC CK 0229
Constitution of India, 1950 — Article 14, 19(1)(g), 226Employees� Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7Q, 14B
High Courts28 Mar 2024Dismissed
Md. Zakria Vs Union Of India & Others
Orissa High Court · (2024) 03 OHC CK 0228
Constitution of India, 1950 — Article 226, 227Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14(15)
High Courts28 Mar 2024Dismissed
Purnima Pattanayak Vs State Of Orissa & Others
Orissa High Court · (2024) 03 OHC CK 0227
Constitution of India, 1950 — Article 226, 227
High Courts28 Mar 2024Allowed
Surekha Samal & Ors Vs State Of Orissa & Others
Orissa High Court · (2024) 03 OHC CK 0226
Constitution of India, 1950 — Article 226, 227Orissa Higher Secondary Education Act, 1982 — Section 2(i), 2(j)