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Orissa High Court judgments

32,472 judgments · page 124 of 1,624

High Courts28 Mar 2024Disposed Of

Shri Niwas Rao Vs State Of Odisha

Orissa High Court · (2024) 03 OHC CK 0207

Code of Criminal Procedure, 1973 — Section 317, 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27A, 37
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High Courts28 Mar 2024Disposed Of

Prem Majhi Vs State Of Odisha

Orissa High Court · (2024) 03 OHC CK 0206

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
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High Courts28 Mar 2024Disposed Of

Jalandhar @ Jalendra Sahu Vs State Of Odisha

Orissa High Court · (2024) 03 OHC CK 0202

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 279, 307, 337, 338Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
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High Courts28 Mar 2024Disposed Of

Prakash Vs State Of Odisha

Orissa High Court · (2024) 03 OHC CK 0201

Code of Criminal Procedure, 1973 — Section 317, 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27A, 37
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High Courts28 Mar 2024Disposed Of

Lingaraj Das Vs State Of Odisha

Orissa High Court · (2024) 03 OHC CK 0200

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 420, 465, 467, 468, 471
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High Courts27 Mar 2024Disposed Of

Akash Bharati Vs State Of Odisha

Orissa High Court · (2024) 03 OHC CK 0223

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471, 477(A)
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High Courts27 Mar 2024Disposed Of

Naga @ Sahadev Barik Vs State Of Odisha

Orissa High Court · (2024) 03 OHC CK 0219

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)
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High Courts27 Mar 2024Disposed Of

Anil Soni Vs State Of Odisha

Orissa High Court · (2024) 03 OHC CK 0218

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
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High Courts27 Mar 2024Disposed Of

Jagadish Beck & Another Vs State Of Odisha

Orissa High Court · (2024) 03 OHC CK 0217

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 324, 354, 452, 506Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)
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