High Courts21 Mar 2024Disposed Of
Deepak Choudhury @ Lucky Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0185
Indian Penal Code, 1860 — Section 406, 408, 409
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 126 of 1,624
High Courts21 Mar 2024Disposed Of
Dipak Baitharu@Dipak Kumar Baitharu Vs State Of Odisha And Another
Orissa High Court · (2024) 03 OHC CK 0184
Indian Penal Code, 1860 — Section 363, 366, 376(2)(N), 376(3)Protection of Children from Sexual Offenses Act, 2012 — Section 6
High Courts21 Mar 2024Disposed Of
Tuka Samal & Others Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0183
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 323, 324, 341, 506
High Courts21 Mar 2024Disposed Of
Sanjay Das Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0182
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1B)
High Courts21 Mar 2024Disposed Of
Shyamsundar Khatua Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0181
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 35
High Courts21 Mar 2024Disposed Of
Shiba Bhoi Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0180
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 272, 273
High Courts20 Mar 2024Allowed
Union Of India And Others Vs Siba Narayan Naik
Orissa High Court · (2024) 03 OHC CK 0179
Code of Civil Procedure, 1908 — Order 41 Rule 33
High Courts20 Mar 2024Dismissed
Sarala Mallik Vs Tapaswini Mallik & Others
Orissa High Court · (2024) 03 OHC CK 0178
High Courts20 Mar 2024Disposed Of
Rajendra Prasad Pattnaik And Others Vs Must Siri Behera And Others
Orissa High Court · (2024) 03 OHC CK 0177
High Courts20 Mar 2024
Bapu @ Narayan Mohanty And Others Vs Manas @ Manoranjan Mohanty And Others
Orissa High Court · (2024) 03 OHC CK 0176
Code of Civil Procedure, 1908 — Order 22 Rule 4(4)
High Courts20 Mar 2024Disposed Of
Pratap Kumar Sethy Vs Sasmita Sethy
Orissa High Court · (2024) 03 OHC CK 0175
Code of Criminal Procedure, 1973 — Section 125
High Courts20 Mar 2024Disposed Of
Ranjeet Singh @ Lali Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0174
Code of Criminal Procedure, 1973 — Section 70(2), 317Indian Penal Code, 1860 — Section 394, 397Arms Act, 1959 — Section 25, 27
High Courts20 Mar 2024Disposed Of
Kishore Chandra Jena & Another Vs State Of Orissa & Another
Orissa High Court · (2024) 03 OHC CK 0173
Indian Penal Code, 1860 — Section 34, 420
High Courts20 Mar 2024Disposed Of
Lokanath Mohanty Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0172
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 419, 420, 465, 468, 471
High Courts20 Mar 2024Dismissed
Chakradhar Nath Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0171
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(b), 419, 420, 465, 468, 471
High Courts20 Mar 2024Disposed Of
Minaketan Biswal Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0170
Indian Penal Code, 1860 — Section 34, 302, 498(A)
High Courts20 Mar 2024Disposed Of
Sidhanta Sahani Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0169
High Courts20 Mar 2024Disposed Of
Prasanta Digal Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0168
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)II(B), 37
High Courts20 Mar 2024Disposed Of
Luku Bhumia Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0167
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts20 Mar 2024Disposed Of
Arvind Rajwade Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0166
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)