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Orissa High Court judgments

32,472 judgments · page 125 of 1,624

High Courts27 Mar 2024Dismissed

Lotus Restaurant Vs State Of Odisha & Others

Orissa High Court · (2024) 03 OHC CK 0215

Constitution of India, 1950 — Article 14, 47, 226, 227Odisha Excise Act, 2008 — Section 37, 38, 39, 40, 41, 42Odisha Excise Rules, 2017 — Rule 26, 26(1), 31(a), 33(1), 51, 51(6), 51(7)
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High Courts22 Mar 2024Allowed

Niranjan Munda Vs State Of Odisha

Orissa High Court · (2024) 03 OHC CK 0196

Code of Criminal Procedure, 1973 — Section 161, 383Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106
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High Courts22 Mar 2024Disposed Of

Kukuli Mallik Vs State Of Odisha

Orissa High Court · (2024) 03 OHC CK 0194

Code of Criminal Procedure, 1973 — Section 161, 383Indian Penal Code, 1860 — Section 300, 302, 304I, 304II, 326
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High Courts22 Mar 2024Allowed

Balimiki Rout Vs State Of Odisha

Orissa High Court · (2024) 03 OHC CK 0191

Code of Criminal Procedure, 1973 — Section 9, 26, 28, 194Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 15, 16, 17, 18, 19, 20, 20(b)(1), 21, 22, 23, 24, 25, 26, 27, 28, 29, 30, 31, 32, 33, 34, 35, 36, 36D, 37, 38, 39, 40
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