High Courts31 Jul 1990Dismissed
Purusottam Lal Kumar and Others Vs Padmalochan Panda and Others
Orissa High Court · (1990) 07 OHC CK 0003
Transfer of Property Act, 1882 — Section 105, 106
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,217 of 1,623
High Courts30 Jul 1990Dismissed
Industrial Minerals and Metals and Another Vs Sales Tax Officer and Another
Orissa High Court · (1991) 81 STC 357
Central Sales Tax Act, 1956 — Section 15Constitution of India, 1950 — Article 14, 19(1), 286Orissa Sales Tax Act, 1947 — Section 5(2)(A)
High Courts27 Jul 1990Allowed
Nidra Bewa Vs Spl. Land Acquisition Officer, Bolangir and Others
Orissa High Court · AIR 1991 Ori 106
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18
High Courts27 Jul 1990
Commissioner of Income Tax Vs N. Benugopal Choudhury
Orissa High Court · (1990) 88 CTR 144 : (1991) 187 ITR 614 : (1990) 53 TAXMAN 185
Income Tax Act, 1961 — Section 256, 80C
High Courts26 Jul 1990
Commissioner of Income Tax Vs Onkarmal Nanakram (No. 1)
Orissa High Court · (1990) 88 CTR 147 : (1993) 200 ITR 193
Income Tax Act, 1961 — Section 40
High Courts26 Jul 1990
Orissa Stores Vs State of Orissa
Orissa High Court · (1990) 2 OLR 372 : (1990) 79 STC 359
Orissa Sales Tax Act, 1947 — Section 12(1), 12(4), 12(7), 23
High Courts26 Jul 1990
Commissioner of Income Tax Vs D.V. Rama Rao
Orissa High Court · (1991) 188 ITR 208
Land Acquisition Act, 1894 — Section 18
High Courts26 Jul 1990
Ramachandra Sahoo Vs State of Orissa
Orissa High Court · (1990) 79 STC 328
Orissa Sales Tax Act, 1947 — Section 12(5)
High Courts25 Jul 1990
Motor House Vs State of Orissa
Orissa High Court · (1990) 79 STC 385
Orissa Sales Tax Act, 1947 — Section 11, 12(4), 24
High Courts24 Jul 1990Dismissed
Bharata Sahu Vs State of Orissa
Orissa High Court · (1990) 70 CLT 747
Bihar and Orissa Excise Act, 1915 — Section 1, 47
High Courts23 Jul 1990Allowed
Benudhar Sethi Vs State of Orissa
Orissa High Court · (1990) 3 OCR 659
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 294, 323, 353
High Courts23 Jul 1990
State of Orissa Vs Mahabir Prasad Agrawalla
Orissa High Court · (1990) 79 STC 163
Orissa Sales Tax Act, 1947 — Section 12(8), 24(2), 24(3)Orissa Sales Tax Rules, 1947 — Rule 84
High Courts23 Jul 1990Allowed
State Vs Surendranath Mohanty
Orissa High Court · (1990) 2 OLR 213
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 436(1), 436(2), 437(5), 439(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 16(2), 37
High Courts20 Jul 1990
Rajih Netra Panigrahi Vs State of Orissa
Orissa High Court · (1991) 1 ACC 77 : (1991) ACJ 1026
Penal Code, 1860 (IPC) — Section 279, 304, 337, 360
High Courts20 Jul 1990
Commissioner of Income Tax Vs Biju Patnaik
Orissa High Court · (1991) 187 ITR 544
Income Tax Act, 1961 — Section 256, 256(2)
High Courts20 Jul 1990
Umashankar Rice Mill Vs Commissioner of Income Tax
Orissa High Court · (1991) 187 ITR 638 : (1990) 53 TAXMAN 176
Income Tax Act, 1961 — Section 256, 263
High Courts20 Jul 1990
Rajib Netra Panigrahi Vs State of Orissa
Orissa High Court · (1991) ACJ 1026 : (1991) CriLJ 1026 : (1990) 2 OLR 237
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts20 Jul 1990
Collector of C. Ex. and Cus. Vs Indian Metal and Ferro Alloys Ltd.
Orissa High Court · (1991) 31 ECC 385 : (1992) 61 ELT 425
Central Excise Rules, 1944 — Rule 174, 180Central Excises and Salt Act, 1944 — Section 35GIndustries (Development and Regulation) Act, 1951 — Section 10
High Courts19 Jul 1990
Commissioner of Income Tax Vs Gangaram Chapolia and Co.
Orissa High Court · (1991) 187 ITR 594
Income Tax Act, 1961 — Section 139, 154, 154(7), 215Limitation Act, 1908 — Section 5
High Courts18 Jul 1990Allowed
Himansu Sekhar Satpathy Vs Chakrapani Satpathy
Orissa High Court · (1990) 2 OLR 235
Criminal Law (Amendment) Act, 1952 — Section 10, 6(1), 7(1), 8, 8(1)Criminal Procedure Code, 1973 (CrPC) — Section 173, 190Penal Code, 1860 (IPC) — Section 151, 161