High Courts22 Aug 1990
Nrusingha Charan Bal Vs Paramananda Sharma and Another
Orissa High Court · (1991) 2 ACC 37 : (1991) ACJ 679 : AIR 1991 Ori 77
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110A, 110B
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,215 of 1,623
High Courts22 Aug 1990Dismissed
Radheshyam Modi Vs Jadunath Mohapatra
Orissa High Court · AIR 1991 Ori 88
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, 146, 36, 38, 47Evidence Act, 1872 — Section 115Orissa House Rent Control Act, 1968 — Section 12, 2(5), 7
High Courts21 Aug 1990
Sri Kantilal Patel Vs Divisional Forest Officer, Athgarh Division and Others
Orissa High Court · (1990) 2 OLR 374
Orissa Forest Saw Pits and Saw Mills (Control) Rules, 1980 — Rule 4, 6, 8
High Courts21 Aug 1990Partly Allowed
Naladhar Mahapatra and Another Vs Seva Dibya and Others
Orissa High Court · AIR 1991 Ori 166
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, Order 13 Rule 7Evidence Act, 1872 — Section 74, 77
High Courts21 Aug 1990Dismissed
Trilochan Behera (and after him) Smt. Sabitri Beherani and Others Vs Naiko Behera Subhadra and Others
Orissa High Court · AIR 1991 Ori 80
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 43
High Courts21 Aug 1990Allowed
Sri Inja Venkatrao Vs Smt. Sundara Barik and Another
Orissa High Court · (1991) 2 ACC 461 : (1991) ACJ 581 : AIR 1991 Ori 104
Motor Vehicles Act, 1939 — Section 110, 110A, 95(2)
High Courts21 Aug 1990Dismissed
Prasanna Kumar Giri and Others Vs Radhashyam Paul and Others and Sandhya Rani Paul
Orissa High Court · (1990) 70 CLT 720
High Courts21 Aug 1990Allowed
Haladhar Mohapatra and Another Vs Sova Dibya and Others
Orissa High Court · (1990) 70 CLT 510
Evidence Act, 1872 — Section 50, 60
High Courts21 Aug 1990Allowed
Dayanidhi Padhan and Others Vs Gadadhar Padhan and Others
Orissa High Court · (1990) 70 CLT 527
High Courts17 Aug 1990Allowed
Sri. Raja Kishore Chhapolia Vs Lakshman Rout and Others
Orissa High Court · (1990) 70 CLT 548
Evidence Act, 1872 — Section 101, 114Negotiable Instruments Act, 1881 (NI) — Section 118, 18Orissa Money Lenders Act, 1939 — Section 18B(2)
High Courts17 Aug 1990Allowed
Raja Kishore Chhapolia Vs Lakshman Rout and Others
Orissa High Court · (1990) 08 OHC CK 0046
Evidence Act, 1872 — Section 101, 114Negotiable Instruments Act, 1881 (NI) — Section 118Orissa Money Lenders Act, 1939 — Section 18B(2)
High Courts17 Aug 1990Allowed
B.K. Rajakrishnan Vs Baladev Das
Orissa High Court · (1990) 3 OCR 532
Criminal Procedure Code, 1973 (CrPC) — Section 468, 472, 473Employees State Insurance (General) Regulations, 1950 — Regulation 26, 29, 31Employees State Insurance Act, 1948 — Section 39, 40, 85, 86(3)
High Courts16 Aug 1990
Sudhakar Bhoi and Others Vs Bhadrak Co-operative Land Development Bank Ltd. and Others
Orissa High Court · (1990) 70 CLT 562
Civil Procedure Code, 1908 (CPC) — Section 151, 80
High Courts14 Aug 1990Allowed
Baikunthanath Dalai Vs Bula alias Digambar Jena and Others etc.
Orissa High Court · (1991) 71 CLT 505 : (1991) CriLJ 203
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts14 Aug 1990Allowed
Nandakishore Rath Vs Nanda alias Ananta Cheran Sahera and Another
Orissa High Court · (1991) CriLJ 835 : (1990) 3 OCR 537
Criminal Procedure Code, 1973 (CrPC) — Section 401, 439Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 302, 376
High Courts14 Aug 1990
Benudhar Routra Vs Raula alias Maheshwar Sahu and Another
Orissa High Court · (1991) CriLJ 220 : (1990) 3 OCR 507
Criminal Procedure Code, 1973 (CrPC) — Section 156, 2, 401Penal Code, 1860 (IPC) — Section 326
High Courts14 Aug 1990Allowed
Kanduri Barad Vs Bhaskar Naik
Orissa High Court · (1990) 70 CLT 500
Criminal Procedure Code, 1973 (CrPC) — Section 311, 401, 482Penal Code, 1860 (IPC) — Section 368, 493
High Courts10 Aug 1990
Controller of Estate Duty Vs Illyas Assam Arbi
Orissa High Court · (1991) 188 ITR 452
Estate Duty Act, 1953 — Section 36
High Courts10 Aug 1990Dismissed
The Samaj Vs State of Orissa and Others
Orissa High Court · (1992) 1 LLJ 606
Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 12, 16
High Courts10 Aug 1990
Commissioner of Income Tax Vs P. Nirmal Rao
Orissa High Court · (1991) 188 ITR 621 : (1990) 53 TAXMAN 190
Income Tax Act, 1961 — Section 256(1)