COURT ARCHIVE

Orissa High Court judgments

32,441 judgments · page 1,216 of 1,623

High Courts10 Aug 1990Allowed

Niranjan Pradhan and Others Vs State of Orissa

Orissa High Court · (1991) 71 CLT 419 : (1991) CriLJ 224

Criminal Procedure Code, 1973 (CrPC) — Section 209, 321, 482, 494Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 326

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High Courts10 Aug 1990

Commissioner of Income Tax Vs Sanyasi Mohapatra

Orissa High Court · (1990) 88 CTR 84 : (1990) 88 CTR 102 : (1991) 188 ITR 602 : (1990) 53 TAXMAN 18

Income Tax Act, 1961 — Section 64(1)

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High Courts09 Aug 1990

Kailash Chandra Mohanty Vs Commissioner of Income Tax

Orissa High Court · (1990) 88 CTR 124 : (1991) 188 ITR 509 : (1991) 54 TAXMAN 462

Income Tax Act, 1961 — Section 256(1)

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High Courts09 Aug 1990

Commissioner of Income Tax Vs Chamanlal Narula

Orissa High Court · (1991) 188 ITR 566 : (1990) 53 TAXMAN 307

Income Tax Act, 1961 — Section 147

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High Courts09 Aug 1990

Commissioner of Income Tax Vs T.R. and Co.

Orissa High Court · (1991) 188 ITR 367 : (1990) 52 TAXMAN 318

Income Tax Act, 1961 — Section 22, 256, 28

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High Courts08 Aug 1990Allowed

Sarat Chandra Padhi Vs Bijoy Kumar Bastarai and Another

Orissa High Court · (1990) 70 CLT 669

Criminal Procedure Code, 1973 (CrPC) — Section 313, 452, 452(1), 517(1)Penal Code, 1860 (IPC) — Section 34, 380, 457

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High Courts07 Aug 1990

Orissa Weavers Co-operative Spinning Mills Ltd. Vs Commissioner of Income Tax

Orissa High Court · (1991) 187 ITR 646 : (1990) 52 TAXMAN 321

Income Tax Act, 1961 — Section 254

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High Courts07 Aug 1990

Orissa Industries Ltd. and Another Vs Union of India (UOI) and Others

Orissa High Court · (1991) 71 CLT 811 : (1992) 1 LLJ 182

Employees State Insurance Act, 1948 — Section 89

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High Courts07 Aug 1990

Orissa Tyres Limited Vs Commissioner of Income Tax

Orissa High Court · (1991) 188 ITR 342 : (1990) 52 TAXMAN 438

Income Tax Act, 1961 — Section 56

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High Courts03 Aug 1990

Mihir Narayan Mohanty Vs Sadyalaxmi Patnaik

Orissa High Court · (1991) 1 DMC 425 : (1990) 2 OLR 509

Hindu Marriage Act, 1955 — Section 13B, 25

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High Courts03 Aug 1990

Pranakrushna Swain Vs Commissioner of Wealth-tax

Orissa High Court · (1991) 187 ITR 143

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High Courts03 Aug 1990Dismissed

Nakul Behera and Others Vs Damodar Swain, Tahasildar, Banki

Orissa High Court · AIR 1991 Ori 101

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts03 Aug 1990Allowed

Smt. Radhi Dei and Others Vs Lalit Bihari Mohanty

Orissa High Court · AIR 1991 Ori 36 : (1991) 71 CLT 17

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High Courts03 Aug 1990

State of Orissa Vs Iqbal Bros.

Orissa High Court · (1990) 79 STC 337

Orissa Sales Tax Act, 1947 — Section 3B

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High Courts02 Aug 1990

State of Orissa Vs Laxmi Industries

Orissa High Court · (1991) 81 STC 43

Orissa Sales Tax Act, 1947 — Section 5, 6

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High Courts02 Aug 1990Allowed

Somanath Mishra and Another Vs State of Orissa

Orissa High Court · (1990) 3 OCR 592

Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1), 205(2), 317, 482Penal Code, 1860 (IPC) — Section 269, 270, 290, 34

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High Courts01 Aug 1990

Commissioner of Income Tax Vs Biju Patnaik

Orissa High Court · (1991) 190 ITR 396

Income Tax Act, 1961 — Section 256

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High Courts31 Jul 1990

Balai Krushna Tej Vs Inspector of Schools and Another

Orissa High Court · (1990) 70 CLT 402 : (1991) CriLJ 206

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High Courts31 Jul 1990

Commercial Enterprisers Vs State of Orissa

Orissa High Court · (1991) 81 STC 84

Orissa Sales Tax Act, 1947 — Section 12(2), 12(4), 19A, 24(5)

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High Courts31 Jul 1990

Harekrushna Patnaik Vs State of Orissa

Orissa High Court · (1991) CriLJ 462

Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 219Evidence Act, 1872 — Section 73

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