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Orissa High Court judgments

32,441 judgments · page 1,219 of 1,623

High Courts05 Jul 1990Dismissed

Dusasan Mallick Vs State of Orissa

Orissa High Court · (1990) 70 CLT 633

Criminal Procedure Code, 1973 (CrPC) — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 341Probation of Offenders Act, 1958 — Section 11, 11(2), 3, 4
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High Courts03 Jul 1990

Rarmeswar Nath Suthoo Vs State of Orissa and Another

Orissa High Court · (1990) 70 CLT 794

Orissa Hindu Religious Endowments Act, 1951 — Section 41, 41(1), 41(6), 42, 43Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 12, 20, 33Urban Land (Ceiling and Regulation) Rules, 1976 — Rule 5
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High Courts26 Jun 1990Dismissed

State Vs Lajarus Bahal

Orissa High Court · (1992) CriLJ 152

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Railway Property (Unlawful Possession) Act, 1966 — Section 2, 3
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High Courts22 Jun 1990

Nath Rout Vs Radheshyam Swain

Orissa High Court · (1990) 2 OLR 136

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 31, 31(2), 4(4), 51
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