High Courts30 Apr 2024Disposed Of
Hemanta Kumar Pradhan Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0301
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 109 of 1,624
High Courts30 Apr 2024Disposed Of
Pitabas Bagarty Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0300
High Courts30 Apr 2024Disposed Of
Bijaya Kumar Acharya Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0299
High Courts30 Apr 2024Disposed Of
Rajat Kumar Sahoo Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0298
High Courts30 Apr 2024Disposed Of
S.Goutami Achary Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0297
Constitution of India, 1950 — Article 14Odisha Civil Service (Rehabilitation Assistance) Rules, 2020 — Rule 6(2)(b), 6(9)
High Courts30 Apr 2024Disposed Of
M/s Bajaj Allianz General Insurance Company Ltd Vs Sasmita Mohanty & Ors
Orissa High Court · (2024) 04 OHC CK 0296
High Courts30 Apr 2024Disposed Of
M/s. Rahul Associates, Keonjhar Vs State Of Odisha & Ors
Orissa High Court · (2024) 04 OHC CK 0295
Orissa Value Added Tax Act, 2004 — Section 42, 43
High Courts30 Apr 2024Disposed Of
M/s. Orissa Homes Pvt. Ltd. & Another Vs State Of Odisha & Another
Orissa High Court · (2024) 04 OHC CK 0294
Code of Criminal Procedure, 1973 — Section 362, 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Odisha Protection of Interests of Depositors (in Financial Establishments) Act, 2011 — Section 6, 13
High Courts30 Apr 2024Disposed Of
Prahallad Kumar Deb Vs Rebeca Bilung, O.A.S
Orissa High Court · (2024) 04 OHC CK 0293
High Courts30 Apr 2024Allowed
Parameswar Chhura & Ors Vs Purna Ansari @ Ganda & Ors
Orissa High Court · (2024) 04 OHC CK 0292
High Courts30 Apr 2024Allowed
Babaji Charan Swain Vs Baijayanti Mohanty
Orissa High Court · (2024) 04 OHC CK 0291
High Courts30 Apr 2024Disposed Of
Suryamani Swain Vs Collector, Cuttack And Others
Orissa High Court · (2024) 04 OHC CK 0285
High Courts30 Apr 2024Disposed Of
Umesh Prasad Pradhan Vs Jageswar Pradhan And Others
Orissa High Court · (2024) 04 OHC CK 0284
High Courts30 Apr 2024Disposed Of
Jugal @ Jhagad Singh And Another Vs Chaitan Singh And Others
Orissa High Court · (2024) 04 OHC CK 0283
High Courts30 Apr 2024Disposed Of
Sri Bhajahari Rout(dead) And Others Vs Sabitri Padhi And Others
Orissa High Court · (2024) 04 OHC CK 0282
Limitation Act, 1963 — Section 5
High Courts30 Apr 2024Disposed Of
Jagadish Sahu @ Laxmidhar Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0281
High Courts29 Apr 2024Disposed Of
Nishikanta Karan Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0289
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 307, 323, 324, 326, 379, 427Arms Act, 1959 — Section 25, 27
High Courts29 Apr 2024Disposed Of
Panchu Patra Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0288
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts29 Apr 2024Disposed Of
Bhuban Mohan Dash & Another Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0287
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts29 Apr 2024Disposed Of
Paradip International Cargo Terminal Pvt. Ltd Vs M.V. Debi
Orissa High Court · (2024) 04 OHC CK 0286
Code of Civil Procedure, 1908 — Section 9, Order 1 Rule 10Admirality (Jurisdiction and Settlement of Maritime Claims) Act, 2017 — Section 10, 16