High Courts25 Apr 2024Disposed Of
Mohit Mishra Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0257
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)
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Orissa High Court judgments
32,472 judgments · page 111 of 1,624
High Courts25 Apr 2024Disposed Of
Kanai Das Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0256
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)
High Courts25 Apr 2024Disposed Of
Ajay Verma Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0255
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts25 Apr 2024Disposed Of
Rajkishore Jena Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0254
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 420, 465, 467, 468, 471Information and Technology Act, 2000 — Section 66C, 66D
High Courts25 Apr 2024
Mohan Behera Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0253
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 42, 50
High Courts25 Apr 2024Disposed Of
Elina Choudhury Vs Anjan Patel
Orissa High Court · (2024) 04 OHC CK 0252
Hindu Marriage Act, 1955 — Section 13(1)
High Courts25 Apr 2024Allowed
Sri Madhusudan Majhi Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0251
Indian Penal Code, 1860 — Section 368
High Courts25 Apr 2024
Amarendra Samal Vs Sunita Das @ Samal
Orissa High Court · (2024) 04 OHC CK 0250
High Courts25 Apr 2024
Sasmita Moharana Vs Susen Kumar Maharana
Orissa High Court · (2024) 04 OHC CK 0249
High Courts25 Apr 2024
Chinmayee Kumari Padhi Vs Manoranjan Mishra
Orissa High Court · (2024) 04 OHC CK 0248
High Courts25 Apr 2024Dismissed
Somanath Mohapatra Vs Harapriya Moharana
Orissa High Court · (2024) 04 OHC CK 0247
Code of Criminal Procedure, 1973 — Section 125
High Courts25 Apr 2024Disposed Of
Smita Sahu Vs Narendra Sahoo
Orissa High Court · (2024) 04 OHC CK 0246
Hindu Marriage Act, 1955 — Section 13(i)(ia)
High Courts25 Apr 2024Disposed Of
Arundhati Sahoo Vs Somadutta Sahoo
Orissa High Court · (2024) 04 OHC CK 0245
Hindu Marriage Act, 1955 — Section 5(ii)(a)(b), 12(1)(a), 12(1)(b), 12(1)(c)
High Courts25 Apr 2024Disposed Of
Kumar Muduli Vs State Of Odisha And Others
Orissa High Court · (2024) 04 OHC CK 0244
High Courts25 Apr 2024
Dakshata Mahapatra And Another Vs Union Of India And Another
Orissa High Court · (2024) 04 OHC CK 0243
High Courts25 Apr 2024Disposed Of
Bhagirathi Nanda And Another Vs State Of Odisha And Others
Orissa High Court · (2024) 04 OHC CK 0242
High Courts25 Apr 2024Dismissed
Janmejaya Sahu Vs State Of Odisha & Ors
Orissa High Court · (2024) 04 OHC CK 0241
Essential Commodities Act, 1955 — Section 6(A)
High Courts25 Apr 2024
Nilu Baral Vs State Of Odisha And Others
Orissa High Court · (2024) 04 OHC CK 0240
National Security Act, 1980 — Section 3(2)
High Courts25 Apr 2024Dismissed
Dibakar Das & Others Vs Sriram Das & Others
Orissa High Court · (2024) 04 OHC CK 0239
Code of Civil Procedure, 1908 — Section 100Indian Easements Act, 1882 — Section 13, 14, 15
High Courts24 Apr 2024
M/s. Bacchus Bottling Pvt. Ltd., Balasore Vs State Of Odisha And Others
Orissa High Court · (2024) 04 OHC CK 0238
Odisha Excise Rules, 2017 — Rule 99(7)(b)Boards of Excise Rules, 1965 — Rule 39A(7)(b)