High Courts01 May 2024Partly Allowed
Kalu Patra Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0016
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 427, 448, 450, 506
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 108 of 1,624
High Courts01 May 2024Allowed
Bidyadhar Naik Vs Joint Director (Schools), Office of Regional Directorate of Education & others
Orissa High Court · (2024) 05 OHC CK 0015
Odisha Education Act, 1969 — Section 2(b), 10A, 24B
High Courts01 May 2024Allowed
Namita Patra And Others Vs State Of Odisha & Others
Orissa High Court · (2024) 05 OHC CK 0014
Constitution of India, 1950 — Article 226, 227
High Courts01 May 2024Disposed Of
Santosh Mohanty Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0013
Indian Penal Code, 1860 — Section 34, 323, 364A
High Courts01 May 2024Disposed Of
Rupesh Ranjan Pradhan Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0012
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 120B, 346, 363, 366Protection of Children from Sexual Offences Act, 2012 — Section 12
High Courts01 May 2024Disposed Of
Slok @ Jagannath Prasad Mohanty Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0011
Indian Penal Code, 1860 — Section 34, 420, 506
High Courts01 May 2024Disposed Of
Mantu @ Abhisek Routray Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0010
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts01 May 2024Disposed Of
Chandrakanta Jena Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0009
Indian Penal Code, 1860 — Section 34, 302, 304, 306, 498AIndian Penal Code, 1860 — Section 4
High Courts01 May 2024Disposed Of
Amulya Kumar Das Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0008
Indian Penal Code, 1860 — Section 34, 294, 419, 420, 506
High Courts01 May 2024Disposed Of
Rakesh Mohanta Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0007
Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 376(2)(n), 417
High Courts01 May 2024Dismissed
Suresh Chandra Padhy @ Padhi Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0006
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 34, 406, 409, 420, 425, 506Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
High Courts01 May 2024Disposed Of
Mithun Bhoi Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0005
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 294, 376(2)(n), 506
High Courts01 May 2024
Babu Mohapatra Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0004
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1B)(a), 25(6)
High Courts01 May 2024Dismissed
Jaga @ Jagan Jena Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0003
Code of Criminal Procedure, 1973 — Section 389
High Courts01 May 2024Disposed Of
Nibedita Dash Vs Biswa @ Biswaraj Dash
Orissa High Court · (2024) 05 OHC CK 0002
High Courts01 May 2024Disposed Of
Aparajita Priyadarshini Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0001
Hindu Marriage Act, 1955 — Section 13B
High Courts30 Apr 2024Disposed Of
Kali Charan Mishra Vs Subhalaxmi Panda
Orissa High Court · (2024) 04 OHC CK 0305
High Courts30 Apr 2024Disposed Of
National Institute of Technology, Rourkela Vs Tushar Ranjan Pattnaik And Another
Orissa High Court · (2024) 04 OHC CK 0304
High Courts30 Apr 2024Disposed Of
Amulya Kumar Rath Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0303
Constitution of India, 1950 — Article 14, 16
High Courts30 Apr 2024Disposed Of
Sudarsan Patra Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0302