High Courts02 Feb 2000Allowed
Mahabir Rice Mill Vs Sales Tax Officer and Another
Orissa High Court · (2000) 89 CLT 504 : (2000) 1 OLR 692 : (2000) 120 STC 236
Orissa Sales Tax Act, 1947 — Section 14, 14COrissa Sales Tax Rules, 1947 — Rule 36, 39(2)
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,043 of 1,623
High Courts02 Feb 2000Dismissed
Pradipta Kumar Sahani ' Bulu and Another Vs Ignace Majhi
Orissa High Court · (2000) 02 OHC CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 202, 362Penal Code, 1860 (IPC) — Section 294, 323, 34, 352, 427
High Courts01 Feb 2000Dismissed
Giridhari Das Vs State of Orissa
Orissa High Court · (2000) 18 OCR 290
Bihar and Orissa Excise Act, 1915 — Section 47, 47(1)
High Courts31 Jan 2000Allowed
Ashok Dalwai Vs Radhanath Pradhan alias Bulu
Orissa High Court · (2000) 90 CLT 169 : (2001) CriLJ 3685 : (2000) 1 OLR 401
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482
High Courts31 Jan 2000
Biswaranjan Pattnaik Vs Teem Finance Company Limited
Orissa High Court · (2000) 01 OHC CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Jan 2000Dismissed
Bhubaneswar Pradhan Vs State of Orissa and Others
Orissa High Court · AIR 2000 Ori 88 : (2000) 1 OLR 370
Constitution of India, 1950 — Article 12, 14, 226
High Courts31 Jan 2000Allowed
Prafulla Chandra Samantaray Vs State of Orissa and Others
Orissa High Court · AIR 2000 Ori 120 : (2000) 89 CLT 720 : (2000) 1 OLR 430
Orissa Grama Panchayat Act, 1965 — Section 115(6), 21(4)
High Courts31 Jan 2000Allowed
Narendra Chand Mehta Vs State of Orissa
Orissa High Court · (2000) 1 ALT(Cri) 23 : (2000) 89 CLT 680 : (2000) CriLJ 2513 : (2000) 18 OCR 294
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 239, 240, 482Penal Code, 1860 (IPC) — Section 109, 34, 409, 420, 468
High Courts31 Jan 2000Dismissed
Biswaranjan Pattnaik Vs Teem Finance Company Ltd.
Orissa High Court · (2000) 01 OHC CK 0007
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482General Clauses Act, 1897 — Section 11J, 9
High Courts31 Jan 2000Dismissed
Sri Raghunath Jew Thakur Vs Shri Sukadev Naik and Others
Orissa High Court · (2000) 01 OHC CK 0001
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Criminal Procedure Code, 1973 (CrPC) — Section 114, 144Orissa Hindu Religious Endowments Act, 1951 — Section 41
High Courts28 Jan 2000Dismissed
Sitanath Mohanty Vs Sashi alias Dungei Bewa and Others
Orissa High Court · (2000) 01 OHC CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(4), 146
High Courts28 Jan 2000Dismissed
Gangadhar Bhuyan and Others Vs Bijay Kumar Mishra
Orissa High Court · (2000) 89 CLT 830 : (2000) 1 OLR 488
Penal Code, 1860 (IPC) — Section 379Probation of Offenders Act, 1958 — Section 3, 4
High Courts28 Jan 2000Allowed
Dr. Nishant Poddar Vs State of Orissa and Others
Orissa High Court · AIR 2000 Ori 77 : (2000) 89 CLT 264 : (2000) 1 OLR 392
Constitution of India, 1950 — Article 226
High Courts28 Jan 2000Allowed
Narmada Deo Vs State of Orissa and Others
Orissa High Court · (2000) 1 OLR 193
High Courts28 Jan 2000
Smt. Namita Bose Vs Deepak Kumar Bose
Orissa High Court · (2000) 01 OHC CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 173(8), 200, 202Penal Code, 1860 (IPC) — Section 406
High Courts27 Jan 2000Allowed
Surendra Nag Vs State of Orissa
Orissa High Court · (2000) 18 OCR 411
Penal Code, 1860 (IPC) — Section 366, 376
High Courts25 Jan 2000Allowed
Trinath Behera Vs Rama Chandra Sethy and Others
Orissa High Court · AIR 2000 Ori 92
Representation of the People Act, 1951 — Section 83(1)
High Courts25 Jan 2000Allowed
Sabitri Mallick and Others Vs Haladhar Bhuyan and Another
Orissa High Court · (2001) ACJ 2002 : (2000) 1 OLR 347
Motor Vehicles Act, 1988 — Section 173
High Courts24 Jan 2000Dismissed
Jane Marie Hatton Vs South Eastern Railway Womens Organisation, Calcutta and Others
Orissa High Court · (2000) 01 OHC CK 0011
High Courts21 Jan 2000Allowed
Laxmidhar Mahalik and Others Vs State of Orissa and Others
Orissa High Court · AIR 2000 Ori 79 : (2000) 89 CLT 316 : (2000) 1 OLR 226
Orissa Land Reforms Act, 1960 — Section 22, 23