High Courts16 Feb 2000
Prasanna Kumar Nayak Vs Trilochan Routray and Another
Orissa High Court · (2000) 2 ACC 310 : (2000) 89 CLT 675
Motor Vehicles Act, 1939 — Section 110C(2A)
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,042 of 1,623
High Courts14 Feb 2000Allowed
Purnendu Kishore Mohanty Vs State of Orissa and Others
Orissa High Court · (2001) 1 LLJ 272 : (2000) 1 OLR 325
High Courts14 Feb 2000Dismissed
Pradosh Pattnaik and Others Vs The State and Another
Orissa High Court · (2000) 02 OHC CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 320(1), 320(2), 320(9), 329(9), 482Explosives Act, 1884 — Section 9Penal Code, 1860 (IPC) — Section 147, 148, 323, 325, 337
High Courts14 Feb 2000Dismissed
Sri Kishore Sahu alias Kishore Kumar Sahu Vs State of Orissa
Orissa High Court · (2000) 02 OHC CK 0011
Penal Code, 1860 (IPC) — Section 354, 376
High Courts11 Feb 2000
State of Orissa Vs Dara Singh alias Rabindra Kumar Pal
Orissa High Court · (2000) 18 OCR 469 : (2000) 1 OLR 320
Criminal Procedure Code, 1973 (CrPC) — Section 167, 173(8), 309(2), 482Penal Code, 1860 (IPC) — Section 212, 396, 435
High Courts09 Feb 2000Allowed
Srikanta Biswal and Another Vs Anusaya Biswal
Orissa High Court · (2000) 18 OCR 292
Penal Code, 1860 (IPC) — Section 109, 494
High Courts09 Feb 2000Allowed
Ashok Dalwai Vs Radhanath Pradhan alias Bulu
Orissa High Court · (2000) 18 OCR 308
Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 202, 210Penal Code, 1860 (IPC) — Section 294, 307, 323, 332, 34
High Courts09 Feb 2000Dismissed
Gangadhar Bhuyan and Others Vs Bijay Kumar Mishra
Orissa High Court · (2000) 02 OHC CK 0013
Penal Code, 1860 (IPC) — Section 379, 447Probation of Offenders Act, 1958 — Section 3, 4
High Courts09 Feb 2000Allowed
Uttam Das and Others Vs State of Orissa and Another
Orissa High Court · (2000) 89 CLT 454
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 379
High Courts08 Feb 2000
Suryakumar Hota and Another Vs Commissioner of Land Reforms Orissa and Others
Orissa High Court · (2000) 90 CLT 435
Orissa Land Reforms Act, 1960 — Section 59(2)
High Courts08 Feb 2000Allowed
State Bank of India Vs Smt. Udia Karna and Others
Orissa High Court · (2000) 1 OLR 366
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts08 Feb 2000Dismissed
Banchhanidhi Samal Vs Arjuna Rout and Others
Orissa High Court · (2000) 90 CLT 598 : (2000) CriLJ 3257 : (2000) 18 OCR 283 : (2000) 1 OLR 342
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Feb 2000
Biren Kumar Sahu and Another Vs Binode Behari Hasti
Orissa High Court · (2000) 1 OLR 413
Criminal Procedure Code, 1973 (CrPC) — Section 156, 202, 204, 482Telegraph Act, 1885 — Section 10, 16
High Courts07 Feb 2000Dismissed
Pradosh Pattnaik and Others Vs The State and Another
Orissa High Court · (2000) CriLJ 3277
Criminal Procedure Code, 1973 (CrPC) — Section 320(1), 320(2), 320(9), 329, 329(9)Explosives Act, 1884 — Section 9Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts07 Feb 2000Allowed
Sukchen alias Sukdeo Singh Vs State of Orissa
Orissa High Court · (2000) 18 OCR 396
Penal Code, 1860 (IPC) — Section 307, 324
High Courts05 Feb 2000Allowed
Babuli Patra alias Bidhu Bhusan Patra Vs State of Orissa
Orissa High Court · (2000) 18 OCR 659
Penal Code, 1860 (IPC) — Section 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Rules, 1995 — Rule 7
High Courts04 Feb 2000
Smt. Debaki Naik Vs State of Orissa and Another Mitrabhanu Naik Vs State of Orissa
Orissa High Court · (2000) 18 OCR 389 : (2000) 1 OLR 386
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308, 34
High Courts03 Feb 2000Dismissed
Dhaneswar Sahoo and Another Vs The State of Orissa and Others
Orissa High Court · (2000) 1 ALT(Cri) 21 : (2000) 89 CLT 671 : (2000) 18 OCR 345 : (2000) 1 OLR 397
Criminal Procedure Code, 1973 (CrPC) — Section 319(1)
High Courts02 Feb 2000Dismissed
Special Land Acquisition Officer, Upper Indravati Project Vs Sahadev Bisi
Orissa High Court · (2000) 89 CLT 709
Land Acquisition Act, 1894 — Section 18, 4(1), 54
High Courts02 Feb 2000
Bansidhar Mohanty Vs Orissa State Financial Corporation and Others
Orissa High Court · (2000) 89 CLT 351 : (2000) 1 OLR 426
Orissa Motor Vehicles Taxation Act, 1975 — Section 12