High Courts29 Feb 2000
Divisional Manager, New India Assurance Co. Ltd. Vs Pranab Sundar Sahoo and Another
Orissa High Court · (2002) 2 ACC 714
Motor Vehicles Act, 1988 — Section 149, 170
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,041 of 1,623
High Courts29 Feb 2000
Nalini Prava Dash Vs State of Orissa and Others
Orissa High Court · (2000) 89 CLT 558 : (2000) 1 OLR 447
Constitution of India, 1950 — Article 226, 227
High Courts29 Feb 2000Dismissed
Divisional Manager, New India Assurance Co. Ltd., Cuttack Vs Pranab Sundar Sahoo and Another
Orissa High Court · (2001) ACJ 2014 : AIR 2000 Ori 146
Motor Vehicles Act, 1988 — Section 149(2), 166
High Courts25 Feb 2000Dismissed
Orissa State Civil Supplies Corporation Ltd. Vs Janardan Samal
Orissa High Court · (2001) 92 CLT 549 : (2000) 90 CLT 572 : (2000) 1 OLR 677
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1(2), Order 9 Rule 9
High Courts25 Feb 2000Allowed
Bijay Kumar Swain Vs Director, Institute of Physics and Another
Orissa High Court · (2000) 89 CLT 652 : (2001) 88 FLR 126 : (2000) 1 OLR 460
Constitution of India, 1950 — Article 226, 227
High Courts25 Feb 2000Dismissed
State of Orissa and Others Vs Krushna Chandra Swain
Orissa High Court · AIR 2000 Ori 132
Limitation Act, 1963 — Section 3
High Courts25 Feb 2000Allowed
Jayanta Naik alias Jayanta Kumar Nayak Vs State of Orissa
Orissa High Court · (2000) 18 OCR 454
Penal Code, 1860 (IPC) — Section 302
High Courts25 Feb 2000
Bimal Prasad Pattnaik Vs Union of India (UOI) and Others
Orissa High Court · (2000) 1 OLR 407
Constitution of India, 1950 — Article 226, 227
High Courts25 Feb 2000Dismissed
Paradeep Phosphates Employees' Union Vs State of Orissa and Others
Orissa High Court · (2001) 1 LLJ 1624
Industrial Disputes Act, 1947 — Section 17
High Courts25 Feb 2000
New India Assurance Co. Ltd. Vs Niranjan Sadangi and Others
Orissa High Court · (2000) 2 ACC 580 : (2001) ACJ 1996 : (2000) 89 CLT 779
Employees Compensation Act, 1923 — Section 3, 4A
High Courts23 Feb 2000Dismissed
Smt. Panchali Rout and Another Vs Madan Biswal and Others
Orissa High Court · (2000) 89 CLT 590
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts23 Feb 2000
Jagadish Dey Vs State of Orissa
Orissa High Court · (2000) 1 OLR 306
Constitution of India, 1950 — Article 226, 227
High Courts18 Feb 2000Dismissed
Basudev Pradhan Vs State of Orissa
Orissa High Court · (2000) CriLJ 2553 : (2000) 18 OCR 487
Bihar and Orissa Excise Act, 1915 — Section 47, 48Evidence Act, 1872 — Section 45
High Courts18 Feb 2000Allowed
Hrushikesh Dhal and Santosh Kumar Sahoo and Others Vs State of Orissa
Orissa High Court · (2000) 89 CLT 731 : (2000) 1 OLR 330
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482
High Courts18 Feb 2000
Rabindra Kumar Das Vs State of Orissa and Others
Orissa High Court · (2000) 89 CLT 696 : (2000) 1 OLR 463
Orissa Grama Panchayat Act, 1964 — Section 25, 25(2), 26, 26(2), 32
High Courts18 Feb 2000
Susil Kumar Panigrahi Vs Commissioner-cum-Chairman, State Transport Authority and Others
Orissa High Court · AIR 2000 Ori 113 : (2000) 89 CLT 788
Motor Vehicles Act, 1988 — Section 72
High Courts18 Feb 2000
Hrushikesh Dhal Vs State of Orissa
Orissa High Court · (2000) 18 OCR 393
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 34, 342, 342, 452
High Courts17 Feb 2000
Divisional Manager, Oriental Insurance Co. Ltd. Vs Ranjani Moharana and Others
Orissa High Court · (2000) 2 ACC 371 : (2001) ACJ 1136 : (2000) 89 CLT 658
Motor Vehicles Act, 1988 — Section 174
High Courts17 Feb 2000Allowed
Dibakar Pattnaik Vs State of Orissa and Another
Orissa High Court · (2000) 1 OLR 471
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts17 Feb 2000Allowed
Miss Suchitra Das Vs Biswanath Sahu and Another
Orissa High Court · (2002) ACJ 31 : (2000) 1 OLR 480