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Orissa High Court judgments

32,443 judgments · page 1,045 of 1,623

High Courts05 Jan 2000Allowed

Satyabrata Mohanty Vs State of Orissa and Others

Orissa High Court · (2000) 1 ALT(Cri) 15 : (2000) 89 CLT 391 : (2000) CriLJ 1823 : (2000) 18 OCR 201

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 340, 341, 348Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
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High Courts04 Jan 2000

Rajaram Takiri Vs State of Orissa

Orissa High Court · (2000) 89 CLT 348 : (2000) CriLJ 2520 : (2000) 1 OLR 313

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 366, 376
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High Courts04 Jan 2000Dismissed

Jhula Behera alias Dalai and Another Vs State of Orissa

Orissa High Court · (2000) 89 CLT 330 : (2000) 18 OCR 275 : (2000) 1 OLR 208

Criminal Procedure Code, 1973 (CrPC) — Section 156, 157Penal Code, 1860 (IPC) — Section 323, 34, 342, 364Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
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