High Courts03 Sept 2026Allowed
Srikanta Dhadaka Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 0567
BNSS-Section 483, Sec.58NDPS Act-Sections 20(b)(ii)(C)Arms Act-Sec.25(1-B)(a)
COURT ARCHIVE
Orissa High Court judgments, 2026
824 judgments · page 7 of 42
High Courts03 Sept 2026Disposed Of
Kishor Chandra Sahoo @ Kuchhi @ Kishor Sahoo Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 0523
BNSS, 2023-Section 483IPC-Section 294, 302, 34, 304-ICrPC-Section 299
High Courts03 Sept 2026Allowed
Aman Kumar Digal @ Amal Digal & Anr. Vs State Of Orissa
Orissa High Court · (2026) 09 OHC CK 0524
BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C), 37
High Courts03 Sept 2026Disposed Of
State Of Odisha Vs Sri Biranchi Narayan Das & Ors.
Orissa High Court · (2026) 09 OHC CK 0525
Code of Civil Procedure, 1908-Order XLV, Rule 16Odisha Development Authorities Act, 1982-Chapter VI, Section 16Declaration of Human Rights (1789)-Article 17
High Courts03 Sept 2026Allowed
Purusottam Mali & Ors. Vs State Of Orissa
Orissa High Court · (2026) 09 OHC CK 0527
BNSS, 2023-Section 483BNS-Section 310(4), 310(5), 111(4)Arms Act-Section 27
High Courts03 Sept 2026Disposed Of
Sri Debasish Kumar Das & Ors. Vs State of Odisha
Orissa High Court · (2026) 09 OHC CK 0528
Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 482OPID ActIndian Penal Code, 1860-Sections 120-B, 420, 409, 419, 467, 468, 471, 477-A
High Courts03 Sept 2026Disposed Of
A.Laxmipati @ A. Lakshmi Pathi & Anr. Vs State Of Orissa
Orissa High Court · (2026) 09 OHC CK 0529
BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C), 37
High Courts03 Sept 2026Disposed Of
Prince Raj Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 0530
BNSS, 2023-Section 483BNS-Section 318(4), 319(2), 336(2)(3), 338, 340(2), 61(2), 3(5)I.T. Act-Section 66(C)(D)
High Courts03 Sept 2026Dismissed
Bhupendra Singh Notey Vs Gagandeep Kaur
Orissa High Court · (2026) 09 OHC CK 0565
Code of Civil Procedure, 1908-Order 47 Rule 1, Section 114Hindu Marriage Act, 1955-Section 11, 12, 13(1)(ia), 24
High Courts03 Sept 2026Dismissed
State Of Odisha & Ors. Vs Sri Rangadhar Paikaray & Ors.
Orissa High Court · (2026) 09 OHC CK 0564
Odisha High Court Order, 1948-Article-4Letters Patent constituting the High Court of Judicature at Patna-Clause 10Rules of the High Court of Odisha, 194-Rule 6 of Chapter-III and Rule-2 of Chapter-VIII
High Courts03 Sept 2026Disposed Of
Lankeswar Digal & Anr. Vs State Of Orissa
Orissa High Court · (2026) 09 OHC CK 0545
BNSS, 2023-Section 483, U/S.483NDPS Act-U/S.20(b)(ii)(C), Section 37
High Courts02 Sept 2026Disposed Of
Narendra Pradhan & Ors. Vs State Of Odisha(EOW)
Orissa High Court · (2026) 09 OHC CK 0557
Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 482, 193(9)I.P.C.-Sections 409, 420, 467, 468, 471, 120-BCode of Criminal Procedure, 1973-Section 438
High Courts02 Sept 2026Disposed Of
Ranjan Kumar Joshi Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 0556
BNSS, 2023-Section 483BNS-Sections 109(1), 118(1), 126(2), 296, 351(3)
High Courts02 Sept 2026Disposed Of
Chhuta @ Indrajeet @ Indrajit Meher Vs State of Odisha
Orissa High Court · (2026) 09 OHC CK 0555
BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C), 29, 25, 37
High Courts02 Sept 2026Allowed
Suchitra Mallick @ Paga Vs State Of Orissa
Orissa High Court · (2026) 09 OHC CK 0554
BNSS, 2023-Section 483NDPS Act-Sections 20(b)((ii)(C), 29, 37
High Courts02 Sept 2026Disposed Of
Nasit Bhautik Bhai Jayanti Bhai @ Nasit Bhantik Bhai Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 0544
BNSS-Section 483, U/S.483OPID ActBNS-Sections 318(4)/ 319(2)/ 336(2)(3)/338/340(2)/61(2)/3(5)
High Courts01 Sept 2026Disposed Of
Kunjam Hidma @ Mohan Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 0552
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 147/148/109(1)/61(2)Arms Act-Sec.27, 25/27
High Courts01 Sept 2026Disposed Of
Roshan Oram Vs State Of Orissa & Anr.
Orissa High Court · (2026) 09 OHC CK 0551
BNSS, 2023-Section 483IPC-Sections 376-D, 376-A, 366, 376(2)(n)POCSO Act-Section 6
High Courts01 Sept 2026Allowed
Swarup Raj Mohanty Vs Smaranika Mohanty
Orissa High Court · (2026) 09 OHC CK 0541
Constitution of India-Articles 226 & 227Family Courts Act-Section 7Hindu Marriage Act, 1955-Section 26, 13(ia) (ib)
High Courts01 Sept 2026Dismissed
State Of Odisha & Ors. Vs Kumudini Dash & Ors.
Orissa High Court · (2026) 09 OHC CK 0538
Letters Patent Appeal-Clause 10Orissa High Court Order, 1948-Article 4O.H.C. Rules, 1948-Rule-2 of Chapter-VIII