High Courts13 Nov 2025Disposed Of
Swadhin Behera Vs State Of Odisha
Orissa High Court · (2025) 11 OHC CK 1899
Bharatiya Nyaya Sanhita, 2023-Section 61(2), 111(2), 274, 275(3), 273(5)Odisha Excise Act, 2005-Section 52a
COURT ARCHIVE
Orissa High Court judgments, 2025
704 judgments · page 8 of 36
High Courts13 Nov 2025Disposed Of
Manoranjan Rout And Others Vs Tahasildar, Rajanagar And Others
Orissa High Court · (2025) 11 OHC CK 1897
Constitution Of India, 1950-Article 226, 227Orissa Survey And Settlement Act, 1958-Section 15(b)
High Courts13 Nov 2025Allowed
Tapaswini Pattnaik Vs State Of Odisha & Others
Orissa High Court · (2025) 11 OHC CK 1896
Constitution Of India, 1950-Article 14Transfer Of Property Act, 1882-Section 52
High Courts13 Nov 2025Dismissed
Land Acquisition Officer, Sambalpur Vs Jailal Dash
Orissa High Court · (2025) 11 OHC CK 1895
Land Acquisition Act, 1894-Section 4, 18, 23, 24
High Courts12 Nov 2025Allowed/ Disposed Of
Mohan Behera Vs Managing Director, Odisha
Orissa High Court · (2025) 11 OHC CK 1894
High Courts12 Nov 2025
Suryakanta Samal Vs State Of Odisha & Others
Orissa High Court · (2025) 11 OHC CK 1893
High Courts11 Nov 2025Allowed
Dr. Ashok Kumar Behera Vs State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1884
Constitution Of India, 1950-Article 19, 21Passports Act, 1967-Section 3, 6, 6(2)(f), 10, 10(3), 10(3)(e)
High Courts11 Nov 2025Disposed Of
Maa Santoshi Women's S.H.G.,Puri Vs State Of Odisha & Others
Orissa High Court · (2025) 11 OHC CK 1883
High Courts10 Nov 2025Disposed Of
Sankar Das And Another Vs State Of Orissa And Others
Orissa High Court · (2025) 11 OHC CK 1892
Constitution Of India, 1950-Article 226, 227
High Courts10 Nov 2025Disposed Of
Janaki Mishra Vs State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1891
Constitution Of India, 1950-Article 226, 227Orissa Survey and Settlement Act, 1958- Section 22
High Courts10 Nov 2025Allowed
Swarnalata Badatya And Others Vs Niranjan Badatya And Others
Orissa High Court · (2025) 11 OHC CK 1890
Hindu Marriage Act, 1955 13(1)Code Of Criminal Procedure, 1973-Section 125Protection Of Women From Domestic Violence Act, 2005-Section 12
High Courts10 Nov 2025Allowed
Tarun Kumar Rout & Ors Vs Baishnaba Das & Anr
Orissa High Court · (2025) 11 OHC CK 1889
Code Of Civil Procedure, 1908-Section 96, 100Orissa Survey And Settlement Act, 1958-Section 13, 42
High Courts10 Nov 2025
Anational Aluminium Co. Ltd., Bhubaneswar Vs Unit Construction Co. Ltd., Bhubaneswar
Orissa High Court · (2025) 11 OHC CK 1888
Arbitration And Conciliation Act, 1996 -Section 16
High Courts10 Nov 2025Disposed Of
Sanjay Kumar Naik And Others Vs Anwar Ali And Others
Orissa High Court · (2025) 11 OHC CK 1887
Code Of Civil Procedure, 1908-Section, 115, Order-7 Rule 11Limitation Act, 1963-Section 14
High Courts10 Nov 2025Disposed Of
Sanjay Kumar Naik And Others Vs Abdul Wahid And Others
Orissa High Court · (2025) 11 OHC CK 1886
Code Of Civil Procedure, 1908-Section, 115, Order-7 Rule 11Limitation Act, 1963-Section 14
High Courts10 Nov 2025Disposed Of
Dulal Roy Vs Krushnapada Mandal And Others
Orissa High Court · (2025) 11 OHC CK 1885
Code Of Civil Procedure, 1908-Section 47(1), 151, Order 21 Rule 97Limitation Act, 1963-Section 14
High Courts07 Nov 2025Disposed Of
Ajit Sahoo @ Ajaya Sahoo @ Godhi Vs State Of Odisha
Orissa High Court · (2025) 11 OHC CK 1877
High Courts07 Nov 2025Disposed Of
Sk. Samul Haqk And Another Vs State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1882
Constitution Of India, 1950-Article 226, 227
High Courts07 Nov 2025Disposed Of
Surya Narayan Patanayak Vs State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1881
Constitution Of India, 1950-Article 226, 227
High Courts07 Nov 2025Allowed
Santosini Mahakud Vs State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1880
Constitution Of India, 1950-Article 21