COURT ARCHIVE

Orissa High Court judgments, 2025

704 judgments · page 7 of 36

High Courts18 Nov 2025Partly Allowed

Prakash Naidu And Others Vs State Of Orissa

Orissa High Court · (2025) 11 OHC CK 1919

Indian Penal Code, 1860-Section 34, 379Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(V)Code Of Criminal Procedure, 1973-Section 360, 394

High Courts18 Nov 2025Allowed

Rajib Lochan Dash Vs Adarsha Nagar Unnayan Parishad Puri & Others

Orissa High Court · (2025) 11 OHC CK 1918

Constitution Of India, 1950-Article 6Code Of Civil Procedure, 1908- Order-29 Rule 1, Order-29 Rule 2`

High Courts17 Nov 2025Disposed Of

Somanath Sahu Vs Assistant Settlement Officer

Orissa High Court · (2025) 11 OHC CK 1917

Constitution Of India, 1950-Article 226, 227Orissa Survey and Settlement Act, 1958-Section 22

High Courts17 Nov 2025Disposed Of

Priyadarsini Mishra Vs Assistant Settlement Officer

Orissa High Court · (2025) 11 OHC CK 1916

Constitution Of India, 1950-Article 226, 227Orissa Survey and Settlement Act, 1958-Section 22

High Courts17 Nov 2025Disposed Of

Saroj Kumar Dixit Vs Assistant Settlement Officer

Orissa High Court · (2025) 11 OHC CK 1915

Constitution Of India, 1950-Article 226, 227Orissa Survey and Settlement Act, 1958-Section 22

High Courts17 Nov 2025Disposed Of

Somya Ranjan Malik Vs Assistant Settlement Officer

Orissa High Court · (2025) 11 OHC CK 1914

Constitution Of India, 1950-Article 226, 227Orissa Survey and Settlement Act, 1958-Section 22

High Courts17 Nov 2025Disposed Of

Gokulananda Das Vs Assistant Settlement Officer

Orissa High Court · (2025) 11 OHC CK 1913

Constitution Of India, 1950-Article 226, 227Orissa Survey and Settlement Act, 1958-Section 22

High Courts17 Nov 2025Disposed Of

Sanjeeb Kumar Ghosh Vs Assistant Settlement Officer

Orissa High Court · (2025) 11 OHC CK 1912

Constitution Of India, 1950-Article 226, 227Orissa Survey And Settlement Act, 1958-Section 22

High Courts17 Nov 2025Disposed Of

Bhagyalaxmi Padhy Vs Settlement Officer

Orissa High Court · (2025) 11 OHC CK 1911

Constitution Of India, 1950-Article 226, 227Orissa Survey And Settlement Act, 1958-Section 22

High Courts17 Nov 2025Disposed Of

Deepak Pattanaik Vs Settlement Officer

Orissa High Court · (2025) 11 OHC CK 1910

Constitution Of India, 1950-Article 226, 227Orissa Survey and Settlement Act, 1958-Section 22

High Courts17 Nov 2025Allowed

Pankaj Pratap Dev Vs State Of Odisha

Orissa High Court · (2025) 11 OHC CK 1909

Constitution Of India, 1950-Article 226, 227Registration Act, 1908-Section 22A

High Courts17 Nov 2025Allowed

Pratap Kumar Patel Vs State Of Odisha

Orissa High Court · (2025) 11 OHC CK 1908

Constitution Of India, 1950-Article 226, 227

High Courts14 Nov 2025Disposed Of

Basanti Pradhan Vs State Of Odisha And Others

Orissa High Court · (2025) 11 OHC CK 1907

Constitution Of India, 1950-Article 226, 227Orissa Survey And Settlement Act, 1958-Section 22(2)

High Courts14 Nov 2025Disposed Of

Dibya Ranjan Srichandan Vs State Of Odisha And Others

Orissa High Court · (2025) 11 OHC CK 1906

Constitution Of India, 1950-Article 226, 227Orissa Survey And Settlement Act, 1958-Section 22(2)

High Courts14 Nov 2025Dismissed

Dipti Biswal Vs Addl. District Magistrate-Cumdistrict Registrar, Khordha And Others

Orissa High Court · (2025) 11 OHC CK 1905

Constitution Of India, 1950-Article 226, 227Registration Act, 1908-Section 22A(c), 71, 72

High Courts14 Nov 2025Dismissed

Manoranjan Biswaln Vs Addl. District Magistrate-Cumdistrict Registrar, Khordha And Others

Orissa High Court · (2025) 11 OHC CK 1904

Constitution Of India, 1950-Article 226, 227Registration Act, 1908-Section 22A(c), 71, 72

High Courts14 Nov 2025Allowed

Chakradhar Misha(Dead) And Others Vs State Of Orissa

Orissa High Court · (2025) 11 OHC CK 1903

Code Of Civil Procedure, 1908- Section 80, Order 1 Rule 8

High Courts14 Nov 2025Dismissed

Damayanti Tarei And Others Vs Kailash Tarei And Other

Orissa High Court · (2025) 11 OHC CK 1902

Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908, Order 21 Rule 35, Order 26 Rule 14, Order 26 Rule 14(3)

High Courts14 Nov 2025

Subash Chandra Jena Vs State Of Orissa And Another

Orissa High Court · (2025) 11 OHC CK 1901

High Courts14 Nov 2025Disposed Of

Senapati Bindhani Vs State Of Orissa

Orissa High Court · (2025) 11 OHC CK 1900