High Courts15 Nov 2016Disposed off
Ghanashyam Hembram Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 115
Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 482
COURT ARCHIVE
Orissa High Court judgments, 2016
641 judgments · page 4 of 33
High Courts10 Nov 2016Allowed
Gokula Naik Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 22 : (2017) 1 OJR 261
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 401Penal Code, 1860 (IPC) - Section 354
High Courts10 Nov 2016Dismissed
Susama Rath @ Panda Vs State of Orissa
Orissa High Court · (2017) AIRCC 1471 : (2017) 123 CutLT 708
Constitution of India, 1950 - Article 226, Article 227
High Courts09 Nov 2016Allowed
Rajendra Prasad Yadav Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 470 : (2017) 1 OJR 77
Essential Commodities Act, 1955 - Section 7
High Courts09 Nov 2016Dismissed
Dhoba Behera Vs Jagabandhu Behera
Orissa High Court · (2017) AIR(Orissa) 6 : (2017) 1 CivCC 642 : (2017) 123 CutLT 773
Hindu Adoptions and Maintenance Act, 1956 - Section 11(iv)
High Courts08 Nov 2016Allowed
Danial Singh Vs State of Orissa
Orissa High Court · (2016) sup2 CutLTCriminal 817
Evidence Act, 1872 - Section 9Penal Code, 1860 (IPC) - Section 395, Section 412
High Courts08 Nov 2016Disposed off
Jujesti Dalei Vs Guru Charan Behera
Orissa High Court · (2017) 123 CutLT 28
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts07 Nov 2016Dismissed
Debendra Kumar Roul Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 429
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 294, Section 323, Section 324, Section 34, Section 341, Section 379, Section 506
High Courts07 Nov 2016Dismissed
Satyaban Sahu Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 278
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 399, Section 402
High Courts07 Nov 2016Dismissed
Bhaju @ Bhajamohan Das Vs State of Orissa
Orissa High Court · (2017) 123 CutLT 199
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 376
High Courts07 Nov 2016Disposed Off
Neeraj Pandey Vs State of Orissa
Orissa High Court · (2017) 2 BC 193 : (2017) 1 NIJ 680
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 Nov 2016Dismissed
Susanta Kumar Jena Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 96
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, Section 167, Section 406, Section 409, Section 420, Section 467, Section 468, Section 471
High Courts04 Nov 2016Dismissed
(Sri) Atul Kumar Mohanty Vs State of Odisha
Orissa High Court · (2017) 123 CutLT 966 : (2017) 1 ILRCuttack 78 : (2017) 66 OrissaCriR 846 : (2017) 66 OrissaCriR 154
Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7
High Courts03 Nov 2016Dismissed
Sudarsan Bag Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 331
Penal Code, 1860 (IPC) - Section 34, Section 363
High Courts03 Nov 2016Dismissed
Lopan Majhi Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 393
Penal Code, 1860 (IPC) - Section 307
High Courts03 Nov 2016Dismissed
Jagannath Biswas Vs State of Orissa
Orissa High Court · (2017) 123 CutLT 629
Penal Code, 1860 (IPC) - Section 323
High Courts03 Nov 2016Dismissed
Executive Engineer East Electrical Division (WESCO) Vs Sesha Bag
Orissa High Court · (2017) 123 CutLT 778
High Courts03 Nov 2016Partly Allowed
Orissa Manganese and Minerals Pvt. Ltd. Vs Assistant Provident Fund Commissioner
Orissa High Court · (2017) LabLR 382 : (2017) LIC 91
Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, Section 17(1)
High Courts03 Nov 2016Allowed
Prafulla Kumar Pradhan Vs State of Odisha
Orissa High Court · (2017) AIR(Orissa) 19
High Courts03 Nov 2016Partly Allowed
Pranati Rout Vs Bijaya Rout
Orissa High Court · (2017) 123 CutLT 135 : (2017) 1 DMC 619
Family Courts Act, 1984 - Section 19